29 October 1954
Supreme Court
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COMMISSIONER OF EXCESS PROFITS TAX WEST BENGAL Vs ADAIR DUTT & COMPANY LTD.

Bench: M.C. MAHAJAN (CJ),S.R. DAS,G. HASAN,N.H. BHAGWATI,T.L.V. AIYYAR
Case number: Appeal (civil) 60 of 1953