21 April 1955
Supreme Court 17 pages THE DELHI CLOTH AND GENERAL MILLS CO., LTD. Vs HARNAM SINGH AND OTHERS.
Case number: Appeal (civil) 200 of 1954 |
21 April 1955
Supreme Court 8 pages OM PRAKASH GUPTA Vs THE STATE OF UTTAR PRADESH.
Case number: Appeal (civil) 85 of 1954 |
20 April 1955
Supreme Court 11 pages M. K. RANGANATHAN AND ANOTHER Vs GOVERNMENT OF MADRAS AND OTHERS.
Case number: Appeal (civil) 20 of 1955 |
18 April 1955
Supreme Court 9 pages MESSRS CHATTURAM HORILRAM LTD. Vs COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.
Case number: Appeal (civil) 38 of 1954 |
15 April 1955
Supreme Court 45 pages THAKUR AMAR SINGHJI Vs STATE OF RAJASTHAN(AND OTHER PETITIONS)
Bench: MUKHERJEE, BIJAN KR. (CJ),DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER |
15 April 1955
Supreme Court 13 pages ANIL BEHARI GHOSH Vs SMT. LATIKA BALA DASSI AND OTHERS.
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15 April 1955
Supreme Court 12 pages THE REGISTRAR OF TRADE MARKS Vs ASHOK CHANDRA RAKHIT LTD.
Case number: Appeal (civil) 116 of 1953 |
07 April 1955
Supreme Court 14 pages RAJ KALI KUER Vs RAM RATTAN PANDEY
Case number: Appeal (civil) 136 of 1953 |
06 April 1955
Supreme Court 14 pages MAHARAJ UMEG SlNG AND OTHERS Vs THE STATE OF BOMBAY AND OTHERS.
Bench: MUKHERJEE, BIJAN KR. (CJ),DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER |
05 April 1955
Supreme Court 7 pages SHIVA JUTE BALING LTD. Vs HINDLEY & CO. LTD.
Case number: Special Leave Petition (Civil) 230 of 1953 |
05 April 1955
Supreme Court 12 pages RAO SHIVA BAHADUR SINGH Vs THE STATE OF VINDHYA PRADESH AND ANOTHER.
Bench: MUKHERJEE, BIJAN KR. (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
29 March 1955
Supreme Court 8 pages N. SATYANATHAN Vs K. SUBRAMANYAN AND OTHERS.
Case number: Appeal (civil) 252 of 1954 |
25 March 1955
Supreme Court 44 pages U.J.S. CHOPRA Vs STATE OF BOMBAY.
Case number: Appeal (crl.) 20 of 1954 |
24 March 1955
Supreme Court 4 pages THE STATE OF BIHAR Vs M. HOMI AND ANOTHER.
Case number: Appeal (crl.) 62 of 1953 |
24 March 1955
Supreme Court 8 pages SHIROMANI GURDWARA PARBANDHAKCOMMITTEE Vs LT. SARDAR RAGHBIR SINGH AND OTHERS.
Bench: MUKHERJEE, BIJAN KR. (CJ),BOSE, VIVIAN,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P. |