Showing 41551 - 41565 of 41947 judgements
15 October 1954
Supreme Court
9 pages
M. Y. SHAREEF AND ANOTHER Vs THE HONBLE JUDGES OF THE HIGH COURTOF NAGPUR AND OTHERS.

Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.
Case number: Appeal (crl.) 72 of 1952

14 October 1954
Supreme Court
4 pages
BIJAY COTTON MILLS LTD. Vs THE STATE OF AJMER.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 188 of 1954

14 October 1954
Supreme Court
12 pages
THE EDWARD MILLS CO. LTD., BEAWAR, AND OTHERS Vs THE STATE OF AJMER AND ANOTHER.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 138 of 1954

13 October 1954
Supreme Court
20 pages
SAGHIR AHMAD Vs THE STATE OF U. P. AND OTHERS.(With Connected Appeal)

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 182 of 1954

12 October 1954
Supreme Court
7 pages
CENTRAL BANK OF INDIA Vs RAM NARAIN.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (crl.) 90 of 1952

11 October 1954
Supreme Court
0 pages
UMRAO SINGH AJIT SINGHJI & ANR. Vs BHAGWATI SINGH BALBIR SINGH MINOR & ORS.

Bench: MEHAR CHAND MAHAJAN (CJ),B.K. MUKHERJEA,V. BOSE,B. JAGANNADHADAS
Case number: Appeal (civil) 125 of 1952

11 October 1954
Supreme Court
5 pages
DHIRUBHA DEVISINGH GOHIL Vs THE STATE OF BOMBAY.[WITH CONNECTED APPEALS]

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 188 of 1952

08 October 1954
Supreme Court
4 pages
KUNJILAL AND ANOTHER Vs THE STATE OF MADHYA PRADESH.

Case number: Appeal (crl.) 73 of 1953

08 October 1954
Supreme Court
8 pages
ZAVERBHAI AMAIDAS Vs THE STATE OF BOMBAY.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,JAGANNADHADAS, B.,BOSE, VIVIAN,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (crl.) 31 of 1953

01 October 1954
Supreme Court
4 pages
R. M. SESHADRI Vs THE DISTRICT MAGISTRATE, TANJORE,AND ANOTHER.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 192 of 1952

01 October 1954
Supreme Court
7 pages
In re HIRA LAL DIXIT AND TWO OTHERS. Vs

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM

29 September 1954
Supreme Court
5 pages
RANANJAYA SINGH Vs BAIJNATH SINGH AND OTHERS.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 73 of 1954

28 September 1954
Supreme Court
0 pages
HARI SHANKER PRASAD GUPTA Vs SIBBAN LAL SAKSENA

Bench: M.C. MAHAJAN (CJ),B.K. MUKHERJEA,S.R. DAS,V. BOSE,G. HASAN
Case number: Appeal (civil) 157 of 1954

28 September 1954
Supreme Court
4 pages
JUMUNA PRASAD MUKHARIYA AND OTHERS. Vs LACHHI RAM AND OTHERS.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 150 of 1954

28 May 1954
Supreme Court
5 pages
SETH JAGJIVAN MAVJI VITHLANI Vs MESSRS RANCHHODDAS MEGHJI.

Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 31 of 1954