24 March 1955
Supreme Court 12 pages SETH THAWARDAS PHERUMAL Vs THE UNION OF INDIA(and connected appeal)
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22 March 1955
Supreme Court 17 pages SAHU MADHO DAS AND OTHERS Vs PANDIT MUKAND RAM AND ANOTHER(and connected Appeal)
Case number: Appeal (civil) 92 of 1950 |
22 March 1955
Supreme Court 14 pages SANGRAM SINGH Vs ELECTION TRIBUNAL, KOTAH,BHUREY LAL BAYA.
Case number: Appeal (civil) 214 of 1954 |
15 March 1955
Supreme Court 6 pages BHIM SEN Vs THE STATE OF U. P.
Case number: Appeal (crl.) 22 of 1954 |
15 March 1955
Supreme Court 11 pages SHIVNANDAN SHARMA Vs THE PUNJAB NATIONAL BANK LTD.
Case number: Appeal (civil) 207 of 1954 |
07 March 1955
Supreme Court 37 pages JUGALKISHORE SARAF Vs RAW COTTON CO. LTD.
Case number: Appeal (civil) 212 of 1954 |
04 March 1955
Supreme Court 10 pages A.V. D'COSTA Vs B. C. PATEL AND ANOTHER.
Case number: Appeal (civil) 147 of 1953 |
02 March 1955
Supreme Court 6 pages THE DIVISIONAL ENGINEER, G.I.P. RAILWAY Vs MAHADEO RAGHOO AND ANOTHER.
Case number: Appeal (civil) 208 of 1952 |
01 March 1955
Supreme Court 9 pages SURAJ PAL Vs THE STATE OF UTTAR PRADESH.
Case number: Appeal (crl.) 139 of 1954 |
28 February 1955
Supreme Court 14 pages THE COLLECTOR OF BOMBAY Vs NUSSERWANJI RATTANJI MISTRI & OTHERS.
Case number: Appeal (civil) 74 of 1952 |
28 February 1955
Supreme Court 7 pages AMRIK SINGH Vs THE STATE OF PEPSU.
Case number: Appeal (crl.) 48 of 1954 |
23 February 1955
Supreme Court 12 pages HANS MULLER OF NURENBURG Vs SUPERINTENDENT, PRESIDENCY JAIL,CALCUTTA AND OTHERS.
Bench: MUKHERJEE, BIJAN KR. (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B. |
22 February 1955
Supreme Court 11 pages SHYABUDDINSAB MOHIDINSAB AKKI Vs THE GADAG-BETGERI MUNICIPAL BOROUGHAND OTHERS.
Case number: Appeal (civil) 215 of 1954 |
10 February 1955
Supreme Court 7 pages THE STATE OF BIHAR Vs KUMAR AMAR SINGH AND OTHERS(And connected Appeal)
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P. |
03 February 1955
Supreme Court 12 pages THE AUTOMOBILE PRODUCTS OF INDIA LTD. Vs RUKMAJI BALA AND OTHERS(And connected Appeal)
Case number: Appeal (civil) 2 of 1955 |