29 October 1954
Supreme Court 5 pages KALIDAS DHANJIBHAI Vs THE STATE OF BOMBAY.
Case number: Appeal (crl.) 80 of 1953 |
28 October 1954
Supreme Court 0 pages BACHA F. GUZDAR Vs COMMISSIONER OF INCOME-TAX, BOMBAY.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
28 October 1954
Supreme Court 8 pages INDIA UNITED MILLS LTD. Vs COMMISSIONER OF EXCESS PROFITSTAX, BOMBAY.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
25 October 1954
Supreme Court 0 pages DHIRAJLAL GIRDHARILAL Vs C.I.T. BOMBAY
Bench: M.C. MAHAJAN (CJ),S.R. DAS,G. HASAN,N. H. BHAGWATI,T.L.V. AIYYAR |
23 October 1954
Supreme Court 9 pages NARAIN SWADESHI WEAVING MILLS Vs THE COMMISSIONER OF EXCESSPROFITS TAX.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
22 October 1954
Supreme Court 25 pages RAMKISHAN MITHANLAL SHARMA Vs THE STATE OF BOMBAY.[And Two Connected Appeals]
Case number: Appeal (crl.) 4 of 1954 |
21 October 1954
Supreme Court 0 pages BABURAO NARAYANRAO SANAS Vs UNION OF INDIA
Bench: M.C. MAHAJAN (CJ),S.R. DAS,G. HASAN,N.H. BHAGWATI,T.L.V. AIYYAR |
21 October 1954
Supreme Court 0 pages SHREE MEENAKSHI MILLS LTD. MADURAI & ORS. Vs SRI A.V. VISVANATHA SASTRI & ORS.
Bench: M.C. MAHAJAN (CJ),S.R. DAS,G. HASAN,N.H. BHAGWATI,T.L.V. AIYYAR |
21 October 1954
Supreme Court 8 pages THE STATE OF BOMBAY Vs BHANJI MUNJI AND ANOTHER.OCTOBER 12, 1954.[MEHR CHAND
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA |
21 October 1954
Supreme Court 4 pages DEWAN BAHADUR SETH GOPAL DAS MOHTA Vs THE UNION OF INDIA AND ANOTHER.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
21 October 1954
Supreme Court 4 pages LAXMANAPPA HANUMANTAPPA JAMKHANDI Vs THE UNION OF INDIA AND ANOTHER.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
20 October 1954
Supreme Court 0 pages RAJKUMAR MILLS LTD. Vs C.I.T. BOMBAY
Bench: M.C. MAHAJAN (CJ),S.R. DAS,S.J. IMAM,N.H. BHAGWATI,T.L.V. AIYYAR |
20 October 1954
Supreme Court 8 pages STATE OF PUNJAB Vs MOHAR SINGH..
Case number: Appeal (crl.) 61 of 1953 |
18 October 1954
Supreme Court 8 pages THE CHAMBER OF COMMERCE, HAPUR, AND THREE OTHERS Vs THE STATE OF UTTAR PRADESH ANDTWO OTHERS.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B. |
18 October 1954
Supreme Court 5 pages SATYA DEV BUSHAHRI Vs PADAM DEV AND OTHERS.
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