27 January 1955
Supreme Court 17 pages D. P. JOSHI Vs THE STATE OF MADHYA BHARAT ANDANOTHER.
Bench: MUKHERJEE, BIJAN KR. (CJ),BOSE, VIVIAN,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P. |
25 January 1955
Supreme Court 10 pages NANAK CHAND Vs THE STATE OF PUNJAB.
Case number: Appeal (crl.) 132 of 1954 |
21 January 1955
Supreme Court 7 pages MAHANT SALIG RAM Vs MUSAMMAT MAYA DEVI.
Case number: Appeal (civil) 118 of 1953 |
14 January 1955
Supreme Court 0 pages AMEER-UN-NISSA BEGUM & ORS. Vs MAHBOOB BEGUM & ORS.
Bench: B.K. MUKHERJEE (CJ),V. BOSE,N.H. BHAGWATI,B. JAGANNADHADAS,B.P. |
22 December 1954
Supreme Court 10 pages SHREEKANTIAH RAMAYYA MUNIPALLI Vs THE STATE OF BOMBAY(With Connected Appeal)
Case number: Appeal (crl.) 89 of 1954 |
20 December 1954
Supreme Court 7 pages SRI MONOHAR DAS MOHANTA Vs CHARU CHANDRA PAL AND OTHERS.
Bench: MAHAJAN, MEHAR CHAND (CJ),BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P. |
15 December 1954
Supreme Court 0 pages SEWA SINGH & ORS. Vs JANGIR SINGH & ORS.
Bench: M.C. MAHAJAN (CJ),N.H. BHAGWATI,B. JAGANNADHADAS,T.L.V. AIYYAR |
14 December 1954
Supreme Court 12 pages H. N. RISHBUD AND INDER SINGH Vs THE STATE OF DELHI(And connected Appeals)
Case number: Appeal (crl.) 95 of 1954 |
10 December 1954
Supreme Court 10 pages GURUNATH alias BHIMAJI Vs KAMALABAI, KOM KENCHANGAUDANADGAUDAR AND OTHERS.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, N.H. & JAGANNADHADAS, B. & AIYYAR, T.L.VENKATARAMA |
09 December 1954
Supreme Court 21 pages HARI VISHNU KAMATH Vs SYED AHMAD ISHAQUE AND OTHERS.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, N.H. & JAGANNADHADAS, B. & AIYYAR, T.L.VENKATARAMA |
06 December 1954
Supreme Court 5 pages DHIRENDRA CHANDRA PAL Vs ASSOCIATED BANK OF TRIPURA LTD.(IN LIQUIDATION)
Case number: Appeal (civil) 91 of 1954 |
04 December 1954
Supreme Court 147 pages THE BENGAL IMMUNITY COMPANY LIMITED Vs THE STATE OF BIHAR AND OTHERS.
|
03 December 1954
Supreme Court 10 pages PANDURANG, TUKIA AND BHILLIA Vs THE STATE OF HYDERABAD.
Case number: Appeal (crl.) 91 of 1954 |
03 December 1954
Supreme Court 8 pages DUNI CHAND RATARIA Vs BHUWALKA BROTHERS LTD.
Case number: Appeal (civil) 61 of 1953 |
03 December 1954
Supreme Court 5 pages CAPTAIN GANPATI SINGHJI Vs THE STATE OF AJMER AND ANOTHER.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI,N.H. & JAGANNADHADAS,B. & AIYYAR, T.L.VENKATARAMA |