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27 September 1955
Supreme Court 18 pages STATE OF MADRAS AND ANOTHER Vs K.M. RAJAGOPALAN.
Bench: BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
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27 September 1955
Supreme Court 7 pages SHRI KISHAN SINGH AND OTHERS Vs THE STATE OF RAJASTHAN AND OTHERS.
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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27 September 1955
Supreme Court 5 pages MACHANDER, SON OF PANDURANG Vs STATE OF HYDERABAD.
Case number: Appeal (crl.) 9 of 1955 |
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22 September 1955
Supreme Court 5 pages THE TROPICAL INSURANCE CO. LTD. & OTHERS Vs THE UNION OF INDIA & ANOTHER(and connected petition.)
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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20 September 1955
Supreme Court 6 pages MESSRS MOHANLAL HARGOVIND DAS,BIDI MERCHANTS, JABALPUR (M. Vs THE STATE OF MADHYA PRADESH & ANOTHER.
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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20 September 1955
Supreme Court 17 pages M/S. RAM NARAIN SONS LTD. Vs ASST. COMMISSIONER OF SALES TAX AND OTHERS(and other case
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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19 September 1955
Supreme Court 0 pages V.O. VAKKAN & Ors Vs STATE OF MADRAS
Bench: S.R. DAS,N.H. BHAGWATI,B. JAGANNADHADAS,S.J. IMAM,N.C. AIYAR |
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19 September 1955
Supreme Court 5 pages CHATTANATHA KARAYALAR Vs RAMACHANDRA IYER AND ANOTHER.
Case number: Appeal (civil) 136 of 1955 |
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15 September 1955
Supreme Court 6 pages S.KHADER SHERIFF Vs MUNNUSWAMI GOUNDER AND OTHERS.
Case number: Appeal (civil) 26 of 1955 |
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15 September 1955
Supreme Court 8 pages TIRATH SINGH Vs BACHITTAR SINGH AND OTHERS.
Case number: Appeal (civil) 21 of 1955 |
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06 September 1955
Supreme Court 0 pages BENGAL IMMUNITY CO. LTD. Vs STATE OF BIHAR & ORS.
Bench: S.R. DAS,V. BOSE,N.H. BHAGWATI,B. JAGANNADHADAS,T.L.V. AIYYAR |
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06 September 1955
Supreme Court 5 pages SUCHETA KRIPALANI Vs SHRI S. S. DULAT, I.C.S., CHAIRMAN OF THE ELECTION TRIBUNA
Bench: BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
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02 May 1955
Supreme Court 15 pages BHIKAJI KESHAO JOSHI AND ANOTHER Vs BRIJLAL NANDLAL BIYANI AND OTHERS.
Bench: MUKHERJEE, BIJAN KR. (CJ),BOSE, VIVIAN,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER |
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22 April 1955
Supreme Court 0 pages DIRECTOR OF ENDOWMENTS GOVERNMENT OF HYDERABAD & ORS. Vs AKRAM ALI
Bench: B.K. MUKHERJEE (CJ),V. BOSE,B. JAGANNADHADAS,T.L.V. AIYYAR,S.J. |
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22 April 1955
Supreme Court 12 pages RAI SAHIB RAM JAWAYA KAPURAND OTHERS Vs THE STATE OF PUNJAB(AND CONNECTED PETITIONS).
Bench: MUKHERJEE, BIJAN KR. (CJ),BOSE, VIVIAN,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER |