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28 October 1955
Supreme Court 0 pages STATE OF MADRAS Vs GURVIAH NAIDU & CO. LTD.
Bench: S.R. DAS,V. BOSE,B. JAGANNADHADAS,S.J. IMAM,N.C. AIYAR |
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28 October 1955
Supreme Court 15 pages INDIRA SOHANLAL Vs CUSTODIAN OF EVACUEE PROPERTY,DELHI & OTHERS.
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,JAGANNADHADAS, B.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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28 October 1955
Supreme Court 6 pages RAJA BAHADUR KAMAKSHYA NARAINSINGH AND OTHERS Vs THE COLLECTOR AND DEPUTY COMMISSIONER OF HAZARIBAGH AN
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,JAGANNADHADAS, B.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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27 October 1955
Supreme Court 4 pages ANANDA BEHERA AND ANOTHER Vs THE STATE OF ORISSA AND ANOTHER.
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,JAGANNADHADAS, B.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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21 October 1955
Supreme Court 9 pages THE STATE OF MADRAS AND ANOTHER Vs V. SRINIVASA AYYANGAR.
Case number: Appeal (civil) 219 of 1954 |
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14 October 1955
Supreme Court 13 pages PURSHOTTAM GOVINDJI HALAI Vs SHREE B. M. DESAI, ADDITIONAL COLLECTOR OF BOMBAY & OTHERS
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,JAGANNADHADAS, B.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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14 October 1955
Supreme Court 5 pages TOPANDAS Vs THE STATE OF BOMBAY.
Case number: Appeal (crl.) 42 of 1955 |
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11 October 1955
Supreme Court 0 pages BHAGWANDAS GANGASAHAI Vs UNION OF INDIA & ORS.
Bench: S.R. DAS,V. BOSE,B. JAGANNADHADAS,S.J. IMAM,N.C. AIYAR |
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11 October 1955
Supreme Court 6 pages DAJISAHEB MANE AND OTHERS Vs SHANKAR RAO VITHAL RAO MANEAND ANOTHER.
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,JAGANNADHADAS, B.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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04 October 1955
Supreme Court 4 pages THE STATE OF BOMBAY Vs ALI GULSHAN.
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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04 October 1955
Supreme Court 7 pages JUGAL KISHORE RAMESHWARDAS Vs MRS. GOOLBAI HORMUSJI
Case number: Appeal (civil) 95 of 1953 |
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04 October 1955
Supreme Court 11 pages THE MEMBER, BOARD OF REVENUE Vs ARTHUR PAUL BENTHALL.
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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29 September 1955
Supreme Court 10 pages BHIKAJI NARAIN DHAKRAS AND OTHERS Vs THE STATE OF MADHYA PRADESH AND ANOTHER
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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28 September 1955
Supreme Court 5 pages BED RAJ Vs THE STATE OF UTTAR PRADESH.
Bench: BOSE,VIVIAN |
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28 September 1955
Supreme Court 9 pages DEONANDAN MISHRA Vs THE STATE OF BIHAR.
Case number: Appeal (crl.) 19 of 1955 |