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22 January 1957
Supreme Court 4 pages RAJA GANGA PRATAP SINGH Vs THE ALLAHABAD BANK LTD., LUCKNOW
Case number: Appeal (civil) 357 of 1957 |
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22 January 1957
Supreme Court 10 pages L. J. LEACH AND COMPANY LTD. Vs JARDINE SKINNER AND CO.
Case number: Appeal (civil) 219 of 1953 |
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22 January 1957
Supreme Court 0 pages RAJA GANGA PRATAP SINGH Vs ALLAHABAD BANK LTD. LUCKNOW
Bench: S.R. DAS (CJ),T.L.V. AIYYAR,B.P. SINHA,J.L. KAPUR,A.K. SARKAR |
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11 January 1957
Supreme Court 10 pages OM PRAKASH GUPTA Vs STATE OF U. P.(with connected appeals)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,DAS, S.K.,MENON, P. GOVINDA |
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10 January 1957
Supreme Court 16 pages NIEMLA TEXTILE FINISHING. MILLS LTD. Vs THE 2ND PUNJAB INDUSTRIAL TRIBUNAL(with connected appeals
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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21 December 1956
Supreme Court 19 pages HARISH CHANDRA BAJPAI Vs TRILOKI SINGH
Case number: Appeal (civil) 333 of 1956 |
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21 December 1956
Supreme Court 8 pages A. M. ALLISON Vs B. L. SEN(and connected appeal)
Bench: BHAGWATI,NATWARLAL H. |
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21 December 1956
Supreme Court 26 pages PANNALAL BINJRAJ Vs UNION OF INDIA.
Bench: BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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20 December 1956
Supreme Court 8 pages PUNJAB NATIONAL BANK Ltd. Vs SRI RAM KANWAR, INDUSTRIAL TRIBUNAL,DELHI.
Case number: Appeal (civil) 134 of 1955 |
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20 December 1956
Supreme Court 9 pages H. H. RAJA HARINDER SINGH Vs S.KARNAIL SINGH
Case number: Appeal (civil) 132 of 1956 |
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05 December 1956
Supreme Court 9 pages P. LAKSHMI REDDY Vs L. LAKSHMI REDDY
Case number: Appeal (civil) 178 of 1955 |
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29 November 1956
Supreme Court 7 pages MOHAMMAD GHOUSE Vs STATE OF ANDHRA
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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29 November 1956
Supreme Court 6 pages SURENDRA NATH KHOSLA Vs DALIP SINGH
Bench: S.R. DAS, CJ,N.H. BHAGWATI,T.L. VENKATARAMA AIYAR,B.P. SINHA,S.K. DAS |
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29 November 1956
Supreme Court 8 pages LALIT MOHAN DAS Vs ADVOCATE-GENERAL, ORISSA
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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28 November 1956
Supreme Court 6 pages BANARAS ICE FACTORY LIMITED Vs ITS WORKMEN
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |