24 September 1958
Supreme Court 11 pages STATE OF MADHYA PRADESH Vs REVASHANKAR
Case number: Appeal (crl.) 103 of 1956 |
23 September 1958
Supreme Court 12 pages SALES TAX OFFICER, BANARAS & OTHERS Vs KANHAIYA LAL MUKUNDLAL SARAF
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
19 September 1958
Supreme Court 9 pages RATAN GOND Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 76 of 1958 |
19 September 1958
Supreme Court 8 pages BIPIN BEHARI SARKAR AND ANOTHER Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 102 of 1958 |
18 September 1958
Supreme Court 10 pages RADHA SUNDAR DUTTA Vs MOHD. JAHADUR RAHIM AND OTHERS
Case number: Appeal (civil) 108 of 1954 |
16 September 1958
Supreme Court 15 pages SIRAJUL HAQ KHAN & OTHERS Vs THE SUNNI CENTRAL BOARD OF WAQF,U. P. & OTHERS
Case number: Appeal (civil) 121 of 1955 |
12 September 1958
Supreme Court 0 pages MORAN MAR BASSELIOS CATHOLICOS Vs THUKALAN PAULO AVIRA & ORS.
Bench: S.R. DAS,(CJ),N.H. BHAGWATI,B.P. SINHA,K. SUBBARAO |
11 September 1958
Supreme Court 8 pages BHAJAHARI MONDAL Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 29 of 1956 |
11 September 1958
Supreme Court 9 pages Dr. SAILENDRA NATH SINHA AND ANOTHER Vs JASODA DULAL ADHIKARI AND ANOTHER
Case number: Appeal (crl.) 28 of 1956 |
04 September 1958
Supreme Court 10 pages KAKUMANU PEDA SUBBAYYA ANDANOTHER Vs KAKUMANU AKKAMMA AND ANOTHER
Case number: Appeal (civil) 326 of 1955 |
03 September 1958
Supreme Court 9 pages Dr. S. B. DUTT Vs UNIVERSITY OF DELHI
Case number: Appeal (civil) 229 of 1956 |
02 September 1958
Supreme Court 11 pages RAM PRAKASH Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 77 of 1958 |
25 August 1958
Supreme Court 6 pages S. VEERABADRAN CHETTIAR Vs E. V. RAMASWAMI NAICKER & OTHERS
Case number: Appeal (crl.) 49 of 1956 |
22 August 1958
Supreme Court 13 pages THE STATE OF BIHAR Vs D. N. GANGULY & OTHERS
Case number: Appeal (civil) 358 of 1957 |
22 August 1958
Supreme Court 10 pages HANSKUMAR KISHANCHAND Vs THE UNION OF INDIA(and connected appeal)
Case number: Appeal (civil) 224 of 1954 |