21 August 1958
Supreme Court 7 pages M. RAMAPPA Vs SANGAPPA AND OTHERS
Case number: Appeal (civil) 251 of 1958 |
19 August 1958
Supreme Court 0 pages GOVINDA REDDY & ANR. Vs STATE OF MYSORE
Bench: S.R. DAS (CJ),N.H. BHAGWATI,S.K. DAS,J.L. KAPUR,K. SUBBARAO |
19 August 1958
Supreme Court 4 pages PURANMALL AGARWALLA Vs THE STATE OF ORISSA
Case number: Appeal (crl.) 69 of 1956 |
19 August 1958
Supreme Court 10 pages SITA RAM GOEL Vs THE MUNICIPAL BOARD, KANPUR ANDOTHERS
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,KAPUR, J.L.,SUBBARAO, K. |
18 August 1958
Supreme Court 5 pages BADRI RAI & ANOTHER Vs THE STATE OF BIHAR
Bench: SINHA,BHUVNESHWAR P. |
23 May 1958
Supreme Court 20 pages RAZIA BEGUM Vs SAHEBZADI ANWAR BEGUM & OTHERS
Case number: Appeal (civil) 695 of 1957 |
23 May 1958
Supreme Court 8 pages MAKTUL Vs Mst. MANBHARI & OTHERS
Case number: Appeal (civil) 150 of 1958 |
23 May 1958
Supreme Court 10 pages MAHANT RAMDHAN PURI Vs BANKEY BIHARI SARAN & OTHERS
Case number: Appeal (civil) 239 of 1954 |
22 May 1958
Supreme Court 5 pages ANANT GOPAL SHEOREY Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 178 of 1957 |
22 May 1958
Supreme Court 16 pages THE STATE OF MYSORE Vs THE WORKERS OF GOLD MINES
Case number: Appeal (civil) 648 of 1957 |
21 May 1958
Supreme Court 0 pages WORKMEN OF DAHINGEAPAR TEA ESTATE Vs DAHINGEAPAR TEA ESTATE
Bench: S.R. DAS (CJ),N.H. BHAGWATI,S.K. DAS,K. SUBBARAO,V. BOSE |
20 May 1958
Supreme Court 11 pages BISHAN SINGH & OTHERS Vs KHAZAN SINGH & ANOTHER
Case number: Appeal (civil) 255 of 1954 |
20 May 1958
Supreme Court 5 pages GALLU SAH Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 183 of 1957 |
12 May 1958
Supreme Court 9 pages MAZAGAON DOCK LTD. Vs THE COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX
Case number: Appeal (civil) 381 of 1956 |
09 May 1958
Supreme Court 18 pages SHEWPUJANRAI INDRASANRAI LTD. Vs THE COLLECTOR OF CUSTOMS & OTHERS
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,SUBBARAO, K.,BOSE, VIVIAN |