01 May 1958
Supreme Court 7 pages RAGHUNATH DAS Vs GOKAL CHAND AND ANOTHER
Case number: Appeal (civil) 251 of 1954 |
30 April 1958
Supreme Court 7 pages S. B. ADITYAN Vs S. KANDASWAMI AND OTHERS
|
28 April 1958
Supreme Court 8 pages Dr. K. A. DHAIRYAWAN AND OTHERS Vs J. R. THAKUR AND OTHERS
Case number: Appeal (civil) 192 of 1954 |
28 April 1958
Supreme Court 9 pages THE INCOME-TAX OFFICER, BANGALORE Vs K. N. GURUSWAMY
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
28 April 1958
Supreme Court 15 pages M/S. DALMIA DADRI CEMENT CO. LTD. Vs THE COMMISSIONER OF INCOME-TAX(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,GAJENDRAGADKAR, P.B.,BOSE, VIVIAN |
28 April 1958
Supreme Court 11 pages COMMISSIONER OF INCOME-TAX, BOMBAY Vs M/S. AMRITLAL BHOGILAL & CO.
Case number: Appeal (civil) 128 of 1955 |
28 April 1958
Supreme Court 8 pages M. K. VENKATACHALAIVI, I. T. O. ANDANOTHER Vs BOMBAY DYEING AND MFG. CO., LTD.
Case number: Appeal (civil) 122 of 1956 |
28 April 1958
Supreme Court 22 pages A. N. LAKSHMANA SHENOY Vs THE INCOME TAX OFFICER, ERNAKULAM &ANOTHER(and connected a
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
25 April 1958
Supreme Court 9 pages BADRIDAS DAGA Vs THE COMMISSIONER OF INCOME-TAX
Bench: AIYYAR,T.L. VENKATARAMA |
23 April 1958
Supreme Court 39 pages MOHD. HANIF QUARESHI & OTHERS Vs THE STATE OF BIHAR(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,GAJENDRAGADKAR, P.B.,BOSE, VIVIAN |
22 April 1958
Supreme Court 12 pages INAMATI MALLAPPA BASAPPA Vs DESAI BASAVARAJ AYYAPPA & OTHERS
Case number: Appeal (civil) 76 of 1958 |
15 April 1958
Supreme Court 0 pages MAHADAYAL PREMCHANDRA Vs COMMERCIAL TAX OFFICER CALCUTTA & ANR.
Bench: S.R. DAS (CJI),N.H. BHAGWATI,S.K. DAS,J.L. KAPUR,V. BOSE |
15 April 1958
Supreme Court 22 pages SALES TAX OFFICER, CUTTACKAND ANOTHER Vs M/s. B. C. PATEL & CO.
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
15 April 1958
Supreme Court 8 pages SETH GANGA DHAR Vs SHANKAR LAL & OTHERS
Case number: Appeal (civil) 150 of 1954 |
14 April 1958
Supreme Court 9 pages B. N. SRIKANTIAH & OTHERS Vs THE STATE OF MYSORE
Case number: Appeal (crl.) 120 of 1955 |