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14 May 1959
Supreme Court 4 pages ABDUL RAHIM ISMAIL RAHIMTOOLA Vs THE STATE OF BOMBAY
Bench: IMAM,SYED JAFFER |
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13 May 1959
Supreme Court 5 pages THE MANAGER, HOTEL IMPERIAL Vs THE CHIEF COMMISSIONER AND OTHERS
Case number: Appeal (civil) 291 of 1956 |
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12 May 1959
Supreme Court 6 pages PARES NATH THAKUR Vs SMT. MOHANI DASI AND OTHERS
Case number: Appeal (civil) 655 of 1957 |
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12 May 1959
Supreme Court 14 pages THE NEW JEHANGIR VAKIL MILLS LTD. Vs THE COMMISSIONER OF INCOME-TAX, BOMBAYNORTH, KUTCH AND SAU
Case number: Appeal (civil) 50 of 1957 |
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12 May 1959
Supreme Court 9 pages SHRI JAGDISH MILLS LTD. Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH A
Case number: Appeal (civil) 681 of 1957 |
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12 May 1959
Supreme Court 23 pages THE CENTRAL BANK OF INDIA Vs THEIR WORKMEN(and connected appeals)
Bench: DAS, SUDHI RANJAN (CJ),IMAM, SYED JAFFER,DAS, S.K.,WANCHOO, K.N.,HIDAYATULLAH, M. |
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12 May 1959
Supreme Court 10 pages MESSRS. CALCUTTA COMPANY LTD. Vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL
Case number: Appeal (civil) 213 of 1955 |
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11 May 1959
Supreme Court 12 pages BRITISH INDIA GENERAL INSURANCE CO., LTD. Vs CAPTAIN ITBAR SINGH AND OTHERS
Case number: Appeal (civil) 413 of 1958 |
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08 May 1959
Supreme Court 9 pages B. P. HEERA & ETC. ETC. Vs C.M. PRADHAN & ETC. ETC.
Case number: C.A. No.-000131-000304 / 1957 |
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08 May 1959
Supreme Court 5 pages THE MANAGEMENT OF PRAGA INDUSTRIESLTD., COIMBATORE Vs THE WORKERS
Case number: Appeal (civil) 226 of 1958 |
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08 May 1959
Supreme Court 8 pages MESSRS. SHALIMAR WORKS LIMITED. Vs THEIR WORKMEN
Case number: Appeal (civil) 317 of 1956 |
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08 May 1959
Supreme Court 7 pages JNANENDRA NATH GHOSE Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 101 of 1958 |
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08 May 1959
Supreme Court 8 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY V. Vs RANCHHODDAS KARSONDAS, BOMBAY
Case number: Appeal (civil) 281 of 1955 |
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07 May 1959
Supreme Court 5 pages THE GRAHAM TRADING CO. (INDIA) LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 161 of 1958 |
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07 May 1959
Supreme Court 10 pages NARAYANDAS BHAGWANDAS MADHAVDAS Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 12 of 1957 |