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04 August 1959
Supreme Court 7 pages MESSRS. GODREJ & COMPANY, BOMBAY Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 183 of 1956 |
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21 May 1959
Supreme Court 22 pages THE UNION OF INDIA Vs KISHORILAL GUPTA AND BROS.
Case number: Appeal (civil) 250 of 1955 |
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21 May 1959
Supreme Court 11 pages THE MANAGEMENT OF HOTEL IMPERIAL, NEW DELHI & OTHERS Vs HOTEL WORKERS' UNION
Case number: Appeal (civil) 31 of 1958 |
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21 May 1959
Supreme Court 3 pages MESSRS. KAMARHATTY CO. LTD. Vs SHRI USHNATH PAKRASHI
Case number: Appeal (civil) 310 of 1957 |
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21 May 1959
Supreme Court 8 pages C.S. D. SWAMY Vs THE STATE
Case number: Appeal (crl.) 177 of 1957 |
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21 May 1959
Supreme Court 7 pages KRISHAN KUMAR Vs THE UNION OF INDIA
Case number: Appeal (crl.) 114 of 1957 |
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20 May 1959
Supreme Court 18 pages SHRI V. V. GIRI Vs DIPPALA SURI DORA AND OTHERS
Bench: SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N. |
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20 May 1959
Supreme Court 10 pages NARESH CHANDRA GANGULI Vs THE STATE OF WEST BENGAL AND OTHERS(and connected petition
Bench: SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N. |
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20 May 1959
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, DELHI Vs MESSRS. P. M. RATHOD & CO.
Case number: Appeal (civil) 373 of 1957 |
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19 May 1959
Supreme Court 9 pages DHRANGADHRA CHEMICAL WORKS LTD. Vs THE DHRANGADHRA MUNICIPALITY(and connected petition)
Bench: SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N. |
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19 May 1959
Supreme Court 14 pages ASSOCIATED HOTELS OF INDIA LTD. Vs R. N. KAPOOR
Case number: Appeal (civil) 38 of 1955 |
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15 May 1959
Supreme Court 13 pages GUEST, KEEN, WILLIAMS PRIVATE LTD. Vs P. J. STERLING AND OTHERS
Case number: Appeal (civil) 403 of 1957 |
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15 May 1959
Supreme Court 8 pages THE COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs KALU BABU LAL CHAND
Case number: Appeal (civil) 431 of 1957 |
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15 May 1959
Supreme Court 0 pages MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs THE STATE OF BIHAR
Case number: Appeal (civil) 254 of 1954 |
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14 May 1959
Supreme Court 13 pages MESSRS. LALCHAND BHAGAT AMBICAL RAM Vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
Case number: Appeal (civil) 679 of 1957 |