Showing 40681 - 40695 of 41947 judgements
15 November 1960
Supreme Court
56 pages
THE STATE OF PUNJAB Vs SODHI SUKHDEV SINGH

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.
Case number: Appeal (civil) 337 of 1960

15 November 1960
Supreme Court
3 pages
THE STATE OF BOMBAY Vs M/S. RATILAL VADILAL AND BROS.

Case number: Appeal (civil) 429 of 1959

14 November 1960
Supreme Court
6 pages
M/S. SWADESHI COTTON MILLS CO.,LTD., KANPUR Vs RAJESHWAR PRASHAD AND ORS.

Case number: Appeal (civil) 53 of 1958

14 November 1960
Supreme Court
7 pages
IMPERIAL CHEMICAL INDUSTRIES (INDIA) PRIVATE LIMITED Vs THE WORKMEN(AND CONNECTED APPEAL)

Case number: Appeal (civil) 471 of 1960

11 November 1960
Supreme Court
5 pages
MANOHAR LAL Vs THE STATE OF PUNJAB

Bench: IMAM, SYED JAFFER,KAPUR, J.L.,GUPTA, K.C. DAS,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (crl.) 173 of 1956

11 November 1960
Supreme Court
9 pages
STATE OF UTTAR PRADESH AND OTHERS Vs BASTI SUGAR MILLS CO., LTD.

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 790 of 1957

08 November 1960
Supreme Court
9 pages
THE COMMISSIONER OF INCOME-TAX,HYDERABAD Vs DEWAN BAHADUR RAMGOPAL MILLS LTD.

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 5 of 1959

07 November 1960
Supreme Court
15 pages
M. PENTIAH AND OTHERS Vs MUDDALA VEERAMALLAPPA AND OTHERS.

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 387 of 1960

07 November 1960
Supreme Court
13 pages
INDIAN COPPER CORPORATION LTD. Vs THE STATE OF BIHAR AND OTHERS.

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 210 of 1959

01 November 1960
Supreme Court
23 pages
CALCUTTA DISCOUNT COMPANY LIMITED Vs INCOME-TAX OFFICER, COMPANIES DISTRICT, AND ANOTHER.

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 197 of 1954

01 November 1960
Supreme Court
8 pages
THE COMMISSIONER OF INCOME-TAX, BOMBAY CIRCLE II Vs THE NATIONAL SYNDICATE, BOMBAY.

Case number: Appeal (civil) 280 of 1959

31 October 1960
Supreme Court
7 pages
THE STATE OF KERALA AND OTHERS Vs THE COCHIN COAL COMPANY LTD.

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 287 of 1958

31 October 1960
Supreme Court
19 pages
COMMISSIONER OF SALES TAX,UTTAR PRADESH Vs THE MODI SUGAR MILLS LTD.

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 443 of 1957

28 October 1960
Supreme Court
17 pages
SHRIMANT APPASAHEB TULJARAM DESAIAND OTHERS Vs BHALCHANDRA VITHALRAO THUBE

Case number: Appeal (civil) 716 of 1957

28 October 1960
Supreme Court
13 pages
R.P. KAPUR AND OTHERS Vs SARDAR PRATAP SINGH KAIRON AND OTHERS.

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 59 of 1960