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15 November 1960
Supreme Court 56 pages THE STATE OF PUNJAB Vs SODHI SUKHDEV SINGH
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
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15 November 1960
Supreme Court 3 pages THE STATE OF BOMBAY Vs M/S. RATILAL VADILAL AND BROS.
Case number: Appeal (civil) 429 of 1959 |
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14 November 1960
Supreme Court 6 pages M/S. SWADESHI COTTON MILLS CO.,LTD., KANPUR Vs RAJESHWAR PRASHAD AND ORS.
Case number: Appeal (civil) 53 of 1958 |
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14 November 1960
Supreme Court 7 pages IMPERIAL CHEMICAL INDUSTRIES (INDIA) PRIVATE LIMITED Vs THE WORKMEN(AND CONNECTED APPEAL)
Case number: Appeal (civil) 471 of 1960 |
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11 November 1960
Supreme Court 5 pages MANOHAR LAL Vs THE STATE OF PUNJAB
Bench: IMAM, SYED JAFFER,KAPUR, J.L.,GUPTA, K.C. DAS,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA |
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11 November 1960
Supreme Court 9 pages STATE OF UTTAR PRADESH AND OTHERS Vs BASTI SUGAR MILLS CO., LTD.
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R. |
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08 November 1960
Supreme Court 9 pages THE COMMISSIONER OF INCOME-TAX,HYDERABAD Vs DEWAN BAHADUR RAMGOPAL MILLS LTD.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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07 November 1960
Supreme Court 15 pages M. PENTIAH AND OTHERS Vs MUDDALA VEERAMALLAPPA AND OTHERS.
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R. |
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07 November 1960
Supreme Court 13 pages INDIAN COPPER CORPORATION LTD. Vs THE STATE OF BIHAR AND OTHERS.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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01 November 1960
Supreme Court 23 pages CALCUTTA DISCOUNT COMPANY LIMITED Vs INCOME-TAX OFFICER, COMPANIES DISTRICT, AND ANOTHER.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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01 November 1960
Supreme Court 8 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY CIRCLE II Vs THE NATIONAL SYNDICATE, BOMBAY.
Case number: Appeal (civil) 280 of 1959 |
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31 October 1960
Supreme Court 7 pages THE STATE OF KERALA AND OTHERS Vs THE COCHIN COAL COMPANY LTD.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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31 October 1960
Supreme Court 19 pages COMMISSIONER OF SALES TAX,UTTAR PRADESH Vs THE MODI SUGAR MILLS LTD.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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28 October 1960
Supreme Court 17 pages SHRIMANT APPASAHEB TULJARAM DESAIAND OTHERS Vs BHALCHANDRA VITHALRAO THUBE
Case number: Appeal (civil) 716 of 1957 |
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28 October 1960
Supreme Court 13 pages R.P. KAPUR AND OTHERS Vs SARDAR PRATAP SINGH KAIRON AND OTHERS.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |