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07 October 1960
Supreme Court 10 pages PURUSHOTTAM UMEDBHAI & CO. Vs M/S. MANILAL AND SONS (IN CONNECTED APPEALS)
Case number: Appeal (civil) 178 of 1960 |
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03 October 1960
Supreme Court 8 pages THE STATE OF MADHYA PRADESH AND ANOTHER Vs BALDEO PRASAD
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
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03 October 1960
Supreme Court 9 pages MADHAORAO PHALKE Vs THE STATE OF MADHYA BHARAT
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
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03 October 1960
Supreme Court 5 pages RANGILDAS VARAJDAS KHANDWALA Vs COLLECTOR OF SURAT AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
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03 October 1960
Supreme Court 6 pages GANGADHARRAO NARAYANRAO MAJUMDAR Vs THE STATE OF BOMBAY AND ANOTHER WITH CONNECTED APPEALS)
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
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03 October 1960
Supreme Court 7 pages AMBA LAL Vs THE UNION OF INDIA AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
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27 September 1960
Supreme Court 6 pages PADAM SEN AND ANOTHER Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 149 of 1958 |
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27 September 1960
Supreme Court 0 pages BHARAT SUGAR MILLS LTD. & ORS. Vs STATE OF BIHAR & ANR.
Bench: S.K. DAS,M. HIDAYATULLAH,K.C. DAS GUPTA,J.C. SHAH,N.R. AYYANGAR |
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27 September 1960
Supreme Court 0 pages B.K. WADEYAR SALES TAX OFFICER IV DIVISION LICENCE CIRCLE BOMBAY Vs DAULATRAM RAMESHWARLAL
Bench: S.K. DAS,M. HIDAYATULLAH,K.C. DAS GUPTA,J.C. SHAH,N.R. AYYANGAR |
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27 September 1960
Supreme Court 0 pages Burmah Shell Oil Storage and Distributing Company of India Limited Vs Commercial Tax Officer and Others
Bench: S.K. DAS,M. HIDAYATULLAH,K.C. DAS GUPTA,J.C. SHAH,N.R. AYYANGAR |
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23 September 1960
Supreme Court 6 pages THE STATE OF BOMBAY Vs BANDHAN RAM BHANDANI AND OTHERS.
Case number: Appeal (crl.) 93 of 1958 |
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22 September 1960
Supreme Court 6 pages HOMI JEHANGIR GHEESTA Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 24 of 1958 |
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21 September 1960
Supreme Court 9 pages E. M. MUTHAPPA CHETTIAR Vs THE INCOME-TAX OFFICER, SPECIALCIRCLE, COIMBATORE
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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21 September 1960
Supreme Court 7 pages SRI SUDHANSU SHEKHAR SINGH DEO Vs THE STATE OF ORISSA AND ANOTHER
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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20 September 1960
Supreme Court 13 pages T. CAJEE Vs U. JORMANIK SIEM AND ANOTHER.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |