Showing 40696 - 40710 of 41947 judgements
28 October 1960
Supreme Court
0 pages
JAGDISH PRASAD SAXENA Vs STATE OF MADHYA BHARAT

Bench: P.B. GAJENDRAGADKAR,A.K. SARKAR,K. SUBBARAO,K.N. WANCHOO,J.R.
Case number: Appeal (civil) 348 of 1958

27 October 1960
Supreme Court
7 pages
SARAT CHANDRA RABHA AND OTHERS Vs KHAGENDRANATH NATH AND OTHERS.

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.
Case number: Appeal (civil) 375 of 1959

27 October 1960
Supreme Court
9 pages
MAKHAN LAL MALHOTRA AND OTHERS Vs THE UNION OF INDIA

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.
Case number: Writ Petition (Civil) 44 of 1958

26 October 1960
Supreme Court
9 pages
TOBACCO MANUFACTURERS (INDIA) LTD. Vs THE COMMISSIONER OF SALES-TAX, BIHAR, PATNA.

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 202 of 1958

26 October 1960
Supreme Court
10 pages
AZIMUNISSA AND OTHERS Vs THE DEPUTY CUSTODIAN, EVACUEE PROPERTIES, DISTRICT DEOR

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.
Case number: Writ Petition (Civil) 56 of 1958

26 October 1960
Supreme Court
7 pages
THE DISTRICT BOARD, GHAZIPUR Vs LAKSHMI NARAIN SHARMA

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 372 of 1956

25 October 1960
Supreme Court
5 pages
MAHARAJADHIRAJA SIR KAMESHWAR SINGH Vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA.

Case number: Appeal (civil) 357 of 1958

25 October 1960
Supreme Court
7 pages
P.C. JOSHI AND ANOTHER Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 130 of 1960

19 October 1960
Supreme Court
11 pages
THAKUR KESARI SINGH Vs THE STATE OF RAJASTHAN AND OTHERS.

Case number: Appeal (civil) 277 of 1955

18 October 1960
Supreme Court
5 pages
NATHMAL TOLARAM Vs SUPERINTENDENT OF TAXES, DHUBRI AND ANOTHER.

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 196 of 1958

18 October 1960
Supreme Court
4 pages
PANNALAL NANDLAL BHANDARI Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY.

Case number: Appeal (civil) 408 of 1957

18 October 1960
Supreme Court
6 pages
THE STATE OF MAHARASHTRA Vs VISHNU RAMCHANDRA

Case number: Appeal (crl.) 78 of 1959

18 October 1960
Supreme Court
9 pages
M/S. TUNGABHADRA INDUSTRIES LTD. Vs THE COMMERCIAL TAX OFFICER, KURNOOL.

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 498 of 1958

17 October 1960
Supreme Court
4 pages
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH & BHOPA Vs BHOPAL TEXTILES LTD., BHOPAL.

Case number: Appeal (civil) 755 of 1957

14 October 1960
Supreme Court
6 pages
STATE OF BIHAR Vs KRIPA SHANKAR JAISWAL

Case number: Appeal (crl.) 83 of 1959