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28 October 1960
Supreme Court 0 pages JAGDISH PRASAD SAXENA Vs STATE OF MADHYA BHARAT
Bench: P.B. GAJENDRAGADKAR,A.K. SARKAR,K. SUBBARAO,K.N. WANCHOO,J.R. |
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27 October 1960
Supreme Court 7 pages SARAT CHANDRA RABHA AND OTHERS Vs KHAGENDRANATH NATH AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
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27 October 1960
Supreme Court 9 pages MAKHAN LAL MALHOTRA AND OTHERS Vs THE UNION OF INDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
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26 October 1960
Supreme Court 9 pages TOBACCO MANUFACTURERS (INDIA) LTD. Vs THE COMMISSIONER OF SALES-TAX, BIHAR, PATNA.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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26 October 1960
Supreme Court 10 pages AZIMUNISSA AND OTHERS Vs THE DEPUTY CUSTODIAN, EVACUEE PROPERTIES, DISTRICT DEOR
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
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26 October 1960
Supreme Court 7 pages THE DISTRICT BOARD, GHAZIPUR Vs LAKSHMI NARAIN SHARMA
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R. |
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25 October 1960
Supreme Court 5 pages MAHARAJADHIRAJA SIR KAMESHWAR SINGH Vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA.
Case number: Appeal (civil) 357 of 1958 |
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25 October 1960
Supreme Court 7 pages P.C. JOSHI AND ANOTHER Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 130 of 1960 |
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19 October 1960
Supreme Court 11 pages THAKUR KESARI SINGH Vs THE STATE OF RAJASTHAN AND OTHERS.
Case number: Appeal (civil) 277 of 1955 |
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18 October 1960
Supreme Court 5 pages NATHMAL TOLARAM Vs SUPERINTENDENT OF TAXES, DHUBRI AND ANOTHER.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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18 October 1960
Supreme Court 4 pages PANNALAL NANDLAL BHANDARI Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY.
Case number: Appeal (civil) 408 of 1957 |
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18 October 1960
Supreme Court 6 pages THE STATE OF MAHARASHTRA Vs VISHNU RAMCHANDRA
Case number: Appeal (crl.) 78 of 1959 |
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18 October 1960
Supreme Court 9 pages M/S. TUNGABHADRA INDUSTRIES LTD. Vs THE COMMERCIAL TAX OFFICER, KURNOOL.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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17 October 1960
Supreme Court 4 pages THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH & BHOPA Vs BHOPAL TEXTILES LTD., BHOPAL.
Case number: Appeal (civil) 755 of 1957 |
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14 October 1960
Supreme Court 6 pages STATE OF BIHAR Vs KRIPA SHANKAR JAISWAL
Case number: Appeal (crl.) 83 of 1959 |