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24 November 1960
Supreme Court 7 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II Vs SHRI SITALDAS TIRATHDAS
Case number: Appeal (civil) 528 of 1959 |
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23 November 1960
Supreme Court 7 pages ABDUL HAKIM QURAISHI AND OTHERS Vs THE STATE OF BIHAR (AND CONNECTED PETITIONS)
Bench: IMAM, SYED JAFFER,DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,SUBBARAO, K. |
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23 November 1960
Supreme Court 8 pages SRISH CHANDRA SEN (DECEASED) AND OTHERS Vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
Case number: Appeal (civil) 405 of 1957 |
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22 November 1960
Supreme Court 6 pages DELHI CLOTH AND GENERAL MILLS CO., LTD. Vs SHRI RAMESHWAR DYAL AND ANR.
Case number: Appeal (civil) 353 of 1959 |
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22 November 1960
Supreme Court 4 pages KANTILAL MANILAL AND ORS. Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 364 of 1957 |
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21 November 1960
Supreme Court 31 pages THE HINGIR-RAMPUR COAL CO., LTD. AND OTHERS Vs THE STATE OF ORISSA AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SARKAR, A.K.,WANCHOO, K.N.,MUDHOLKAR, J.R. |
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21 November 1960
Supreme Court 10 pages M/S. DAMODAR VALLEY CORPORATION Vs THE STATE OF BIHAR
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,SUBBARAO, K.,SHAH, J.C. |
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18 November 1960
Supreme Court 5 pages KEKI BEJONJI AND ANOTHER Vs THE STATE OF BOMBAY.
Case number: Appeal (crl.) 124 of 1959 |
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18 November 1960
Supreme Court 5 pages PRATAP SINGH Vs THE STATE OF VINDHYA PRADESH (NOW MADHYA PRADESH)
Bench: IMAM, SYED JAFFER,KAPUR, J.L.,GUPTA, K.C. DAS,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA |
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18 November 1960
Supreme Court 6 pages MAHARAJA PRAVIR CHANDRA BHANJ DEO KAKATIYA Vs THE STATE OF MADHYA PRADESH
Bench: IMAM, SYED JAFFER,KAPUR, J.L.,GUPTA, K.C. DAS,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA |
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17 November 1960
Supreme Court 5 pages THE COMMISSIONER OF INCOME-TAX,BOMBAY CITY, BOMBAY Vs BIPINCHANDRA MAGANLAL AND CO. LTD.,BOMBAY
Case number: Appeal (civil) 761 of 1957 |
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17 November 1960
Supreme Court 6 pages THE AHMEDABAD TEXTILE INDUSTRY'S RESEARCH ASSOCIATION Vs THE STATE OF BOMBAY AND OTHERS
Case number: Appeal (civil) 22 of 1959 |
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17 November 1960
Supreme Court 7 pages RAM PADARATH MAHTO Vs MISHRI SINGH & ANR.
Case number: Appeal (civil) 388 of 1960 |
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17 November 1960
Supreme Court 4 pages SETABGUNJ SUGAR MILLS LTD. Vs THE COMMISSIONER OF INCOME-TAX,CENTRAL, CALCUTTA
Case number: Appeal (civil) 143 of 1958 |
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16 November 1960
Supreme Court 10 pages PANDIT JHANDU LAL & ORS. Vs THE STATE OF PUNJAB & ORS.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |