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20 February 1961
Supreme Court 4 pages SARDA PRASAD AND OTHERS Vs LALA JUMNA PRASAD AND OTHERS.
Case number: Appeal (civil) 276 of 1956 |
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20 February 1961
Supreme Court 14 pages THE CUSTODIAN OF EVACUEE PROPERTY,BANGALORE Vs KHAN SAHEB ABDUL SHUKOOR, ETC.
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,GUPTA, K.C. DAS |
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17 February 1961
Supreme Court 7 pages CHINA COTTON EXPORTERS Vs BEHARILAL RAMCHARAN COTTONMILLS LTD.
Case number: Appeal (civil) 331 of 1956 |
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17 February 1961
Supreme Court 17 pages JUTE AND GUNNY BROKERS LTD.AND ANOTHER Vs THE UNION OF INDIA AND OTHERS.(and connected appeals)
Case number: Appeal (civil) 314 of 1957 |
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16 February 1961
Supreme Court 3 pages MAHARUDRAPPA DANAPPA KESARAPPANAVAR Vs THE STATE OF MYSORE
Case number: Appeal (crl.) 154 of 1959 |
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16 February 1961
Supreme Court 16 pages THE PRAKASH COTTON MILLS (PRIVATE) LTD. AND OTHERS Vs THE STATE OF BOMBAY (NOW MAHARASHTRA)
Case number: Appeal (civil) 759 of 1959 |
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16 February 1961
Supreme Court 6 pages GOVERNMENT OF UTTAR PRADESH AND OTHERS Vs RAJA MOHAMMAD AMIR AHMAD KHAN
Case number: Appeal (civil) 369 of 1957 |
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15 February 1961
Supreme Court 7 pages SRI VEDARANEESWARARSWAMY DEVASTHANAM Vs THE DOMINION OF INDIA AND ANOTHER.
Case number: Appeal (civil) 371 of 1956 |
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15 February 1961
Supreme Court 8 pages TEEKA AND OTHERS Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 97 of 1959 |
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14 February 1961
Supreme Court 6 pages C.MOHAMMED YUNUS Vs SYED UNISSA AND OTHERS
Case number: Appeal (civil) 512 of 1957 |
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10 February 1961
Supreme Court 16 pages THE AMALGAMATED COALFIELDS LTD. AND ANOTHER Vs THE JANAPADA SABHA, CHHINDWARA (And connected appeals)
Case number: Writ Petition (Civil) 31 of 1959 |
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10 February 1961
Supreme Court 16 pages M/s. BURRAKUR COAL CO., LTD. Vs THE UNION OF INDIA AND OTHERS (And connected petition)
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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10 February 1961
Supreme Court 8 pages BANWARILAL AGARWALLA Vs THE STATE OF BIHAR AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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10 February 1961
Supreme Court 16 pages THE CHIEF INSPECTOR OF MINES AND ANOTHER Vs LALA KARAM CHAND THAPAR ETC.
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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10 February 1961
Supreme Court 6 pages THE AMALGAMATED COALFIELDS LTD. AND OTHERS Vs THE JANAPADA SABHA, CHHINDWARA
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |