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16 January 1961
Supreme Court 6 pages THE CENTRAL TALKIES LTD., KANPUR Vs DWARKA PRASAD.
Case number: Appeal (civil) 374 of 1957 |
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16 January 1961
Supreme Court 7 pages DR. JATISH CHANDRA GHOSH Vs HARI SADHAN MUKHERJEE AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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13 January 1961
Supreme Court 18 pages SAIBAL KUMAR GUPTA AND OTHERS Vs B. K. SEN AND ANOTHER.
Case number: Appeal (crl.) 100 of 1958 |
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12 January 1961
Supreme Court 8 pages RABIA BAI Vs THE CUSTODIAN-GENERAL OF EVACUEEPROPERTY.
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R. |
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12 January 1961
Supreme Court 7 pages GOPAL VINAYAK GODSE Vs THE STATE OF MAHARASHTRA AND OTHERS.
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R. |
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12 January 1961
Supreme Court 12 pages BABULAL PARATE Vs STATE OF MAHARASHTRA AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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12 January 1961
Supreme Court 10 pages MIS. BHOR INDUSTRIES LTD. Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY CITY I.(and connecte
Case number: Appeal (civil) 158 of 1960 |
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11 January 1961
Supreme Court 3 pages MAHANTH RAMSWAROOP DAS Vs THE STATE OF BIHAR.
Case number: Appeal (civil) 449 of 1958 |
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10 January 1961
Supreme Court 14 pages DR. AKSHAIBAR LAL AND OTHERS Vs THE VICE-CHANCELLOR, BANARAS HINDUUNIVERSITY, AND OTHERS.(
Case number: Appeal (civil) 480 of 1960 |
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10 January 1961
Supreme Court 5 pages K. A. RAMACHAR AND ANOTHER Vs COMMISSIONER OF INCOME TAX, MADRAS.
Case number: Appeal (civil) 142 of 1960 |
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09 January 1961
Supreme Court 13 pages MUNSHI RAM Vs BANWARI LAL
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06 January 1961
Supreme Court 7 pages THE FIRST NATIONAL CITY BANK Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY CITY.
Case number: Appeal (civil) 315 of 1958 |
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05 January 1961
Supreme Court 9 pages DHARAMVIR DHIR Vs THE COMMISSIONER OF INCOME-TAX,BIHAR & ORISSA
Case number: Appeal (civil) 448 of 1959 |
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03 January 1961
Supreme Court 6 pages TULSIDAS KILACHAND Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY CITY I.[And connecte
Case number: Appeal (civil) 134 of 1959 |
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16 December 1960
Supreme Court 6 pages GODAVARI SUGAR MILLS LTD. Vs KEPARGAON TALUKA SAKHAR KAMGARSABHA, SAKARWADI
Bench: WANCHOO,K.N. |