Showing 40531 - 40545 of 41947 judgements
01 March 1961
Supreme Court
5 pages
DONALD MIRANDA Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY-II(and,connect

Case number: Appeal (civil) 173 of 1960

27 February 1961
Supreme Court
4 pages
SRIRATNAVARAMARAJA Vs SMT. VIMLA.

Case number: Appeal (civil) 624 of 1960

27 February 1961
Supreme Court
11 pages
KARUMUTHU THIAGARAJAN CHETTIARAND ANOTHER Vs E. M. MUTHAPPA CHETTIAR.

Case number: Appeal (civil) 375 of 1956

27 February 1961
Supreme Court
9 pages
M. V. JOSHI Vs M. U. SHIMPI AND ANOTHER.

Case number: Appeal (crl.) 155 of 1959

24 February 1961
Supreme Court
9 pages
E. V. BALAKRISHNAN Vs MAHALAKSHMI AMMAL AND ANOTHER.

Case number: Appeal (civil) 86 of 1956

23 February 1961
Supreme Court
4 pages
STATE OF JAMMU KASHMIR Vs MIR GULAM RASUL.

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 31 of 1957

23 February 1961
Supreme Court
10 pages
N. KASTURI Vs D. PONNAMMAL AND OTHERS.

Case number: Appeal (civil) 373 of 1956

23 February 1961
Supreme Court
6 pages
JIBON CHANDRA SARMA DOLOI Vs ANANDI RAM KALITA AND OTHERS.

Case number: Appeal (civil) 105 of 1957

23 February 1961
Supreme Court
12 pages
RAJE ANANDRAO Vs SHAMRAO AND OTHERS.

Case number: Appeal (civil) 370 of 1956

22 February 1961
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX,ANDHRA PRADESH Vs MIS. BHIKAJI DADABHAI & CO.

Case number: Appeal (civil) 434 of 1960

22 February 1961
Supreme Court
7 pages
PRATAP CHAND Vs RAM NARAYAN AND ANOTHER.

Case number: Appeal (civil) 272 of 1956

21 February 1961
Supreme Court
5 pages
SMT. PADMINI KUNWAR JU SAHIBA Vs STATE OF VINDHYA PRADESH.(now Madhya Pradesh)

Case number: Appeal (civil) 250 of 1956

21 February 1961
Supreme Court
5 pages
DEVIDAS AND OTHERS Vs SHRISHAILAPPA AND OTHERS.

Case number: Appeal (civil) 112 of 1957

21 February 1961
Supreme Court
9 pages
HARIDAS MONDAL Vs ANATH NATH MITTRA.

Case number: Appeal (civil) 508 of 1957

21 February 1961
Supreme Court
3 pages
2THE COMMISSIONER OF INCOME-TAX, BOMBAY. Vs M/s. FILMISTAN LTD.

Bench: SHAH,J.C.
Case number: Appeal Civil 451 of 1960