Showing 40516 - 40530 of 41947 judgements
10 March 1961
Supreme Court
5 pages
Md. SHARFUDDIN Vs R. P. SINGH AND OTHERS.

Case number: Appeal (civil) 458 of 1958

10 March 1961
Supreme Court
5 pages
THE COMMISSIONER OF EXCESS PROFITS TAX, HYDERABAD Vs M/S. S. R. V. G. PRESS COMPANY, KURNOOL

Case number: Appeal (civil) 270 of 1960

08 March 1961
Supreme Court
13 pages
DAFEDAR NIRANJAN SINGH AND ANOTHER Vs CUSTODIAN, EVACUEE PROPERTY (PB.) AND ANOTHER.

Case number: Appeal (civil) 66 of 1959

08 March 1961
Supreme Court
7 pages
JAGANNATH AGARWALA Vs STATE OF ORISSA

Case number: Appeal (civil) 666 of 1957

08 March 1961
Supreme Court
8 pages
THE STATE OF ANDHRA PRADESH Vs KANDIMALLA SUBBAIAH AND ANOTHER

Case number: Appeal (crl.) 109 of 1960

07 March 1961
Supreme Court
4 pages
BAWA HARIGIR Vs ASSISTANT CUSTODIAN, EVACUEE PROPERTY, BHOPAL.

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 87 of 1957

07 March 1961
Supreme Court
3 pages
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH Vs SETH KHUSHAL CHAND DAGA

Case number: Appeal (civil) 148 of 1960

06 March 1961
Supreme Court
4 pages
THE COMMISSIONER OF INCOME-TAX, POONA Vs BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP

Case number: Appeal (civil) 41 of 1960

06 March 1961
Supreme Court
4 pages
GURBACHAN SINGH AND OTHERS Vs PURAN SINGH AND OTHERS

Case number: Appeal (civil) 492 of 1958

06 March 1961
Supreme Court
17 pages
JAGANNATH PRASAD SHARMA Vs STATE OF UTTAR PRADESH AND OTHERS.

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 490 of 1957

04 March 1961
Supreme Court
7 pages
SONAPUR TEA CO., LTD. Vs MUST. MAZIRUNNESSA

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 235-236 of 1960

03 March 1961
Supreme Court
5 pages
M/S. JEEWANLAL (1929) LTD., CALCUTTA Vs ITS WORKMEN

Case number: Appeal (civil) 264 of 1960

03 March 1961
Supreme Court
5 pages
THE GARMENT CLEANING WORKS Vs ITS WORKMEN

Case number: Appeal (civil) 621 of 1960

03 March 1961
Supreme Court
7 pages
MOHANLAL JAIN Vs HIS HIGHNESS MAHARAJA SHRI SAWAI MAN SINGHJI

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 20 of 1960

01 March 1961
Supreme Court
8 pages
KHAN BAHADUR SHAPOOR FREDOOM MAZDA Vs DURGA PROSAD CHAMARIA AND OTHERS

Case number: Appeal (civil) 77 of 1957