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10 March 1961
Supreme Court 5 pages Md. SHARFUDDIN Vs R. P. SINGH AND OTHERS.
Case number: Appeal (civil) 458 of 1958 |
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10 March 1961
Supreme Court 5 pages THE COMMISSIONER OF EXCESS PROFITS TAX, HYDERABAD Vs M/S. S. R. V. G. PRESS COMPANY, KURNOOL
Case number: Appeal (civil) 270 of 1960 |
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08 March 1961
Supreme Court 13 pages DAFEDAR NIRANJAN SINGH AND ANOTHER Vs CUSTODIAN, EVACUEE PROPERTY (PB.) AND ANOTHER.
Case number: Appeal (civil) 66 of 1959 |
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08 March 1961
Supreme Court 7 pages JAGANNATH AGARWALA Vs STATE OF ORISSA
Case number: Appeal (civil) 666 of 1957 |
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08 March 1961
Supreme Court 8 pages THE STATE OF ANDHRA PRADESH Vs KANDIMALLA SUBBAIAH AND ANOTHER
Case number: Appeal (crl.) 109 of 1960 |
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07 March 1961
Supreme Court 4 pages BAWA HARIGIR Vs ASSISTANT CUSTODIAN, EVACUEE PROPERTY, BHOPAL.
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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07 March 1961
Supreme Court 3 pages THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH Vs SETH KHUSHAL CHAND DAGA
Case number: Appeal (civil) 148 of 1960 |
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06 March 1961
Supreme Court 4 pages THE COMMISSIONER OF INCOME-TAX, POONA Vs BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP
Case number: Appeal (civil) 41 of 1960 |
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06 March 1961
Supreme Court 4 pages GURBACHAN SINGH AND OTHERS Vs PURAN SINGH AND OTHERS
Case number: Appeal (civil) 492 of 1958 |
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06 March 1961
Supreme Court 17 pages JAGANNATH PRASAD SHARMA Vs STATE OF UTTAR PRADESH AND OTHERS.
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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04 March 1961
Supreme Court 7 pages SONAPUR TEA CO., LTD. Vs MUST. MAZIRUNNESSA
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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03 March 1961
Supreme Court 5 pages M/S. JEEWANLAL (1929) LTD., CALCUTTA Vs ITS WORKMEN
Case number: Appeal (civil) 264 of 1960 |
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03 March 1961
Supreme Court 5 pages THE GARMENT CLEANING WORKS Vs ITS WORKMEN
Case number: Appeal (civil) 621 of 1960 |
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03 March 1961
Supreme Court 7 pages MOHANLAL JAIN Vs HIS HIGHNESS MAHARAJA SHRI SAWAI MAN SINGHJI
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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01 March 1961
Supreme Court 8 pages KHAN BAHADUR SHAPOOR FREDOOM MAZDA Vs DURGA PROSAD CHAMARIA AND OTHERS
Case number: Appeal (civil) 77 of 1957 |