Showing 40561 - 40575 of 41947 judgements
10 February 1961
Supreme Court
5 pages
GANGA DUTT MURARKA Vs KARTIK CHANDRA DAS AND OTHERS.

Case number: Appeal (civil) 82 of 1957

10 February 1961
Supreme Court
14 pages
KASHINATHSA YAMOSA KABADI, ETC. Vs NARSINGSA BHASKARSA KABADI, ETC.

Case number: Appeal (civil) 218 of 1959

09 February 1961
Supreme Court
9 pages
MALLESAPPA BANDEPPA DESAI AND OTHERS Vs DESAI MALLAPPA AND OTHERS.

Case number: Appeal (civil) 263 of 1956

09 February 1961
Supreme Court
7 pages
KAUSHALYA DEVI AND OTHERS Vs BAIJNATH SAYAL AND OTHERS.

Case number: Writ Petition(Criminal) 216 of 1956

08 February 1961
Supreme Court
0 pages
SHIVDEO SINGH & ORS. Vs STATE OF PUNJAB & ORS.

Bench: B.P. SINHA (CJ),S.K. DAS,A.K. SARKAR,N.R. AYYANGAR,J.R. MUDHOLKAR
Case number: Appeal (civil) 265 of 1958

07 February 1961
Supreme Court
5 pages
MAHANTH RAM DAS Vs GANGA DAS.

Case number: Appeal (civil) 432 of 1957

06 February 1961
Supreme Court
4 pages
HAZRAT SYED SHAH MASTERSHID ALI AL QUADARI Vs THE COMMISSIONER OF WAKFS, WEST BENGAL.

Case number: Appeal (civil) 237 of 1956

06 February 1961
Supreme Court
4 pages
M/S. JETHANAND AND SONS Vs THE STATE OF UTTAR PRADESH.

Case number: Appeal (civil) 421 of 1957

03 February 1961
Supreme Court
6 pages
THE STATE OF BOMBAY Vs FAKIR UMAR DHANSE.

Case number: Appeal (civil) 377 of 1957

03 February 1961
Supreme Court
10 pages
THE COMMISSIONER OF INCOME-TAX, BOMBAY Vs DHARAMDAS HARGOVINDAS.

Case number: Appeal (civil) 240 of 1955

03 February 1961
Supreme Court
9 pages
RANCHHODDAS ATMARAM Vs THE UNION OF INDIA.

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 300 of 1960

03 February 1961
Supreme Court
7 pages
BANGALORE WOOLLEN, COTTON AND SILK MILLS CO. LTD. Vs THE CORPORATION OF THE CITY OF BANGALORE BY ITS

Case number: Appeal (civil) 448 of 1957

02 February 1961
Supreme Court
14 pages
SATINDER SINGH AND OTHERS Vs AMRAO SINGH AND OTHERS.

Case number: Appeal (civil) 396 of 1959

01 February 1961
Supreme Court
6 pages
THE BURMAH-SHELL REFINERIES LIMITED Vs THEIR WORKMEN.

Case number: Appeal (civil) 250 of 1959

01 February 1961
Supreme Court
5 pages
V. R. SEJBRAMANYAM Vs B. THAYAPPA AND OTHERS.

Case number: Appeal (civil) 321 of 1956