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10 February 1961
Supreme Court 5 pages GANGA DUTT MURARKA Vs KARTIK CHANDRA DAS AND OTHERS.
Case number: Appeal (civil) 82 of 1957 |
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10 February 1961
Supreme Court 14 pages KASHINATHSA YAMOSA KABADI, ETC. Vs NARSINGSA BHASKARSA KABADI, ETC.
Case number: Appeal (civil) 218 of 1959 |
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09 February 1961
Supreme Court 9 pages MALLESAPPA BANDEPPA DESAI AND OTHERS Vs DESAI MALLAPPA AND OTHERS.
Case number: Appeal (civil) 263 of 1956 |
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09 February 1961
Supreme Court 7 pages KAUSHALYA DEVI AND OTHERS Vs BAIJNATH SAYAL AND OTHERS.
Case number: Writ Petition(Criminal) 216 of 1956 |
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08 February 1961
Supreme Court 0 pages SHIVDEO SINGH & ORS. Vs STATE OF PUNJAB & ORS.
Bench: B.P. SINHA (CJ),S.K. DAS,A.K. SARKAR,N.R. AYYANGAR,J.R. MUDHOLKAR |
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07 February 1961
Supreme Court 5 pages MAHANTH RAM DAS Vs GANGA DAS.
Case number: Appeal (civil) 432 of 1957 |
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06 February 1961
Supreme Court 4 pages HAZRAT SYED SHAH MASTERSHID ALI AL QUADARI Vs THE COMMISSIONER OF WAKFS, WEST BENGAL.
Case number: Appeal (civil) 237 of 1956 |
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06 February 1961
Supreme Court 4 pages M/S. JETHANAND AND SONS Vs THE STATE OF UTTAR PRADESH.
Case number: Appeal (civil) 421 of 1957 |
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03 February 1961
Supreme Court 6 pages THE STATE OF BOMBAY Vs FAKIR UMAR DHANSE.
Case number: Appeal (civil) 377 of 1957 |
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03 February 1961
Supreme Court 10 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY Vs DHARAMDAS HARGOVINDAS.
Case number: Appeal (civil) 240 of 1955 |
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03 February 1961
Supreme Court 9 pages RANCHHODDAS ATMARAM Vs THE UNION OF INDIA.
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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03 February 1961
Supreme Court 7 pages BANGALORE WOOLLEN, COTTON AND SILK MILLS CO. LTD. Vs THE CORPORATION OF THE CITY OF BANGALORE BY ITS
Case number: Appeal (civil) 448 of 1957 |
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02 February 1961
Supreme Court 14 pages SATINDER SINGH AND OTHERS Vs AMRAO SINGH AND OTHERS.
Case number: Appeal (civil) 396 of 1959 |
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01 February 1961
Supreme Court 6 pages THE BURMAH-SHELL REFINERIES LIMITED Vs THEIR WORKMEN.
Case number: Appeal (civil) 250 of 1959 |
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01 February 1961
Supreme Court 5 pages V. R. SEJBRAMANYAM Vs B. THAYAPPA AND OTHERS.
Case number: Appeal (civil) 321 of 1956 |