Showing 40576 - 40590 of 41947 judgements
31 January 1961
Supreme Court
8 pages
THE ORIOL INDUSTRIES LTD. Vs THE BOMBAY MERCANTILE BANK LTD.

Case number: Appeal (civil) 221 of 1956

31 January 1961
Supreme Court
5 pages
GOVERNOR GENERAL IN COUNCIL Vs MUSADDI LAL.

Case number: Appeal (civil) 313 of 1956

31 January 1961
Supreme Court
6 pages
MAHABIR PRASHAD RUNGTA Vs DURGA DATT.

Case number: Appeal (civil) 54 of 1957

27 January 1961
Supreme Court
10 pages
T. V. R. SUBBU CHETTY'S FAMILY CHARITIES Vs M. RAGHAVA MUDALIAR AND OTHERS.

Case number: Appeal (civil) 204 of 1956

27 January 1961
Supreme Court
4 pages
VALLABHDAS AND OTHERS Vs MUNICIPAL COMMITTEE, AKOLA.

Case number: Appeal (civil) 234 of 1960

27 January 1961
Supreme Court
7 pages
THE PIONEER MOTORS (PRIVATE) LTD. Vs THE MUNICIPAL COUNCIL, NAGERCOIL.(and connected appeals)

Case number: Appeal (civil) 499 of 1958

27 January 1961
Supreme Court
12 pages
ARDESHIR H. BHIWANDIWALA Vs THE STATE OF BOMBAY.

Bench: IMAM, SYED JAFFER,KAPUR, J.L.,GUPTA, K.C. DAS,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (crl.) 32 of 1956

25 January 1961
Supreme Court
7 pages
STATE OF MADHYA PRADESH Vs AHMADULLAH.

Case number: Appeal (crl.) 120 of 1960

25 January 1961
Supreme Court
4 pages
INTERNATIONAL CONTRACTORS LTD. Vs PRASANTA KUMAR SUR.

Case number: Appeal (civil) 205 of 1956

20 January 1961
Supreme Court
18 pages
STANDARD VACUUM REFINING CO. OF INDIA Vs ITS WORKMEN AND ANOTHER.

Case number: Appeal (civil) 416 of 1958

20 January 1961
Supreme Court
11 pages
BHAGWATI SARAN AND ANOTHER Vs THE STATE OF UTTAR PRADESH.

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal Criminal 16 of 1959

19 January 1961
Supreme Court
0 pages
UNION OF INDIA & ORS. Vs MAHARAJA KRISHNAGARH MILLS LTD.

Bench: B.P. SINHA (CJ),S.K. DAS,A.K. SARKAR,N.R. AYYANGAR,J.R. MUDHOLKAR
Case number: Appeal (civil) 252 of 1956

18 January 1961
Supreme Court
9 pages
UNION OF INDIA AND OTHERS Vs MAHARAJA KRISHNAGARH MILLS LTD.(IN LIQUIDATION).

Case number: Appeal (civil) 252 of 1956

18 January 1961
Supreme Court
7 pages
MOHAMED NOORULLAH, REPRESENTING THE ESTATE OF LATE KHA Vs THE COMMISSIONER OF INCOME-TAX, MADRAS.

Case number: Appeal (civil) 303 of 1960

17 January 1961
Supreme Court
9 pages
NATIONAL CEMENT MINES INDUSTRIES, LTD. Vs COMMISSIONER,OF INCOME-TAX, WEST BENGAL, CALCUTTA.

Case number: Appeal (civil) 84 of 1958