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31 January 1961
Supreme Court 8 pages THE ORIOL INDUSTRIES LTD. Vs THE BOMBAY MERCANTILE BANK LTD.
Case number: Appeal (civil) 221 of 1956 |
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31 January 1961
Supreme Court 5 pages GOVERNOR GENERAL IN COUNCIL Vs MUSADDI LAL.
Case number: Appeal (civil) 313 of 1956 |
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31 January 1961
Supreme Court 6 pages MAHABIR PRASHAD RUNGTA Vs DURGA DATT.
Case number: Appeal (civil) 54 of 1957 |
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27 January 1961
Supreme Court 10 pages T. V. R. SUBBU CHETTY'S FAMILY CHARITIES Vs M. RAGHAVA MUDALIAR AND OTHERS.
Case number: Appeal (civil) 204 of 1956 |
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27 January 1961
Supreme Court 4 pages VALLABHDAS AND OTHERS Vs MUNICIPAL COMMITTEE, AKOLA.
Case number: Appeal (civil) 234 of 1960 |
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27 January 1961
Supreme Court 7 pages THE PIONEER MOTORS (PRIVATE) LTD. Vs THE MUNICIPAL COUNCIL, NAGERCOIL.(and connected appeals)
Case number: Appeal (civil) 499 of 1958 |
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27 January 1961
Supreme Court 12 pages ARDESHIR H. BHIWANDIWALA Vs THE STATE OF BOMBAY.
Bench: IMAM, SYED JAFFER,KAPUR, J.L.,GUPTA, K.C. DAS,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA |
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25 January 1961
Supreme Court 7 pages STATE OF MADHYA PRADESH Vs AHMADULLAH.
Case number: Appeal (crl.) 120 of 1960 |
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25 January 1961
Supreme Court 4 pages INTERNATIONAL CONTRACTORS LTD. Vs PRASANTA KUMAR SUR.
Case number: Appeal (civil) 205 of 1956 |
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20 January 1961
Supreme Court 18 pages STANDARD VACUUM REFINING CO. OF INDIA Vs ITS WORKMEN AND ANOTHER.
Case number: Appeal (civil) 416 of 1958 |
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20 January 1961
Supreme Court 11 pages BHAGWATI SARAN AND ANOTHER Vs THE STATE OF UTTAR PRADESH.
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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19 January 1961
Supreme Court 0 pages UNION OF INDIA & ORS. Vs MAHARAJA KRISHNAGARH MILLS LTD.
Bench: B.P. SINHA (CJ),S.K. DAS,A.K. SARKAR,N.R. AYYANGAR,J.R. MUDHOLKAR |
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18 January 1961
Supreme Court 9 pages UNION OF INDIA AND OTHERS Vs MAHARAJA KRISHNAGARH MILLS LTD.(IN LIQUIDATION).
Case number: Appeal (civil) 252 of 1956 |
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18 January 1961
Supreme Court 7 pages MOHAMED NOORULLAH, REPRESENTING THE ESTATE OF LATE KHA Vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
Case number: Appeal (civil) 303 of 1960 |
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17 January 1961
Supreme Court 9 pages NATIONAL CEMENT MINES INDUSTRIES, LTD. Vs COMMISSIONER,OF INCOME-TAX, WEST BENGAL, CALCUTTA.
Case number: Appeal (civil) 84 of 1958 |