Showing 40501 - 40515 of 41947 judgements
16 March 1961
Supreme Court
8 pages
SINGHAL AJIT KUMAR & ANOTHER Vs UJAYARSINGH AND OTHERS

Case number: Appeal (civil) 462 of 1957

16 March 1961
Supreme Court
6 pages
P. V. BHEEMSENA RAO Vs SIRIGIRI PEDDA YELLA REDDIAND OTHERS

Case number: Appeal (civil) 752 of 1957

15 March 1961
Supreme Court
8 pages
MAJOR GOPAL SINGH AND OTHERS Vs CUSTODIAN, EVACUEE PROPERTY, PUNJAB

Case number: Appeal (civil) 101 of 1959

14 March 1961
Supreme Court
2 pages
DIBAKAR SATPATHY Vs HON'BLE THE CHIEF JUSTICE AND JUDGESOF THE HIGH COURT OF O

Case number: Appeal (crl.) 2 of 1960

14 March 1961
Supreme Court
5 pages
B. K. KAR Vs THE CHIEF JUSTICE AND HIS COMPANIONJUDGES OF THEHIGH COURT

Case number: Appeal (crl.) 58 of 1959

14 March 1961
Supreme Court
4 pages
ENDUPURI NARASIMHAM AND SON Vs THE STATE OF ORISSA AND OTHERS

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 12 of 1959

14 March 1961
Supreme Court
6 pages
THE LOKMANYA MILLS Vs THE BARSI BOROUGH MUNICIPALITY

Case number: Appeal (civil) 125 of 1957

14 March 1961
Supreme Court
6 pages
PURSHOTTAM LAL DHAWAN Vs DEWAN CHAMAN LAL AND ANOTHER

Case number: Appeal (civil) 754 of 1957

14 March 1961
Supreme Court
5 pages
MRITUNJOY PANI AND ANOTHER Vs NARMANDA BALA SASMAL AND ANOTHER

Case number: Appeal (civil) 119 of 1957

14 March 1961
Supreme Court
5 pages
M/s. NAND LAL RAJ KISHAN Vs COMMISSIONER OF SALES TAX, DELHI AND ANOTHER

Bench: S.K. DAS,J.L. KAPUR,M. HIDAYATULLAH,J.C. SHAH,T.L. VENKATARAMA AYYAR
Case number: Writ Petition (Civil) 77 of 1958

14 March 1961
Supreme Court
4 pages
RAMAVATAR BUDHAIPRASAD ETC. Vs ASSISTANT SALES TAX OFFICER, AKOLA

Case number: Writ Petition (Civil) 4 of 1958

14 March 1961
Supreme Court
0 pages
RAM BUX CHATURBHUJ & ANR. Vs STATE OF RAJASTHAN & ORS.

Bench: S.K. DAS,J.L. KAPUR,M. HIDAYATULLAH,J.C. SHAH,T.L.V. AIYYAR
Case number: Writ Petition (civil) 10-11 of 1959

13 March 1961
Supreme Court
15 pages
SENAIRAM DOONGARMALL Vs COMMISSIONER OF INCOME-TAX, ASSAM

Case number: Appeal (civil) 535 of 1958

13 March 1961
Supreme Court
5 pages
N. T. PATEL AND COMPANY Vs COMMISSIONER OF INCOME-TAX, MADRAS.

Case number: Appeal (civil) 424 of 1960

10 March 1961
Supreme Court
4 pages
BHAROO MAL AND OTHERS Vs CUSTODIAN GENERAL, EVACUEE PROPERTY.

Case number: Appeal (civil) 7 of 1959