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16 March 1961
Supreme Court 8 pages SINGHAL AJIT KUMAR & ANOTHER Vs UJAYARSINGH AND OTHERS
Case number: Appeal (civil) 462 of 1957 |
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16 March 1961
Supreme Court 6 pages P. V. BHEEMSENA RAO Vs SIRIGIRI PEDDA YELLA REDDIAND OTHERS
Case number: Appeal (civil) 752 of 1957 |
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15 March 1961
Supreme Court 8 pages MAJOR GOPAL SINGH AND OTHERS Vs CUSTODIAN, EVACUEE PROPERTY, PUNJAB
Case number: Appeal (civil) 101 of 1959 |
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14 March 1961
Supreme Court 2 pages DIBAKAR SATPATHY Vs HON'BLE THE CHIEF JUSTICE AND JUDGESOF THE HIGH COURT OF O
Case number: Appeal (crl.) 2 of 1960 |
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14 March 1961
Supreme Court 5 pages B. K. KAR Vs THE CHIEF JUSTICE AND HIS COMPANIONJUDGES OF THEHIGH COURT
Case number: Appeal (crl.) 58 of 1959 |
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14 March 1961
Supreme Court 4 pages ENDUPURI NARASIMHAM AND SON Vs THE STATE OF ORISSA AND OTHERS
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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14 March 1961
Supreme Court 6 pages THE LOKMANYA MILLS Vs THE BARSI BOROUGH MUNICIPALITY
Case number: Appeal (civil) 125 of 1957 |
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14 March 1961
Supreme Court 6 pages PURSHOTTAM LAL DHAWAN Vs DEWAN CHAMAN LAL AND ANOTHER
Case number: Appeal (civil) 754 of 1957 |
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14 March 1961
Supreme Court 5 pages MRITUNJOY PANI AND ANOTHER Vs NARMANDA BALA SASMAL AND ANOTHER
Case number: Appeal (civil) 119 of 1957 |
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14 March 1961
Supreme Court 5 pages M/s. NAND LAL RAJ KISHAN Vs COMMISSIONER OF SALES TAX, DELHI AND ANOTHER
Bench: S.K. DAS,J.L. KAPUR,M. HIDAYATULLAH,J.C. SHAH,T.L. VENKATARAMA AYYAR |
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14 March 1961
Supreme Court 4 pages RAMAVATAR BUDHAIPRASAD ETC. Vs ASSISTANT SALES TAX OFFICER, AKOLA
Case number: Writ Petition (Civil) 4 of 1958 |
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14 March 1961
Supreme Court 0 pages RAM BUX CHATURBHUJ & ANR. Vs STATE OF RAJASTHAN & ORS.
Bench: S.K. DAS,J.L. KAPUR,M. HIDAYATULLAH,J.C. SHAH,T.L.V. AIYYAR |
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13 March 1961
Supreme Court 15 pages SENAIRAM DOONGARMALL Vs COMMISSIONER OF INCOME-TAX, ASSAM
Case number: Appeal (civil) 535 of 1958 |
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13 March 1961
Supreme Court 5 pages N. T. PATEL AND COMPANY Vs COMMISSIONER OF INCOME-TAX, MADRAS.
Case number: Appeal (civil) 424 of 1960 |
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10 March 1961
Supreme Court 4 pages BHAROO MAL AND OTHERS Vs CUSTODIAN GENERAL, EVACUEE PROPERTY.
Case number: Appeal (civil) 7 of 1959 |