Showing 40471 - 40485 of 41947 judgements
30 March 1961
Supreme Court
6 pages
M. A. RAHMAN AND OTHERS Vs THE STATE OF ANDHRA PRADESH

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 145 of 1959

30 March 1961
Supreme Court
5 pages
PURANLAL LAKHANPAL Vs THE PRESIDENT OF INDIA AND OTHERS

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 139 of 1957

30 March 1961
Supreme Court
9 pages
RAJA HARISH CHANDRA RAJ SINGH Vs THE DEPUTY LAND ACQUISITION OFFICER AND ANOTHER

Case number: Appeal (civil) 25 of 1958

30 March 1961
Supreme Court
10 pages
DEEP CHAND Vs THE STATE OF RAJASTHAN

Case number: Appeal (crl.) 156 of 1960

29 March 1961
Supreme Court
7 pages
M/S. MURLIDHAR CHIRANJILAL Vs M/S. HARISHCHANDRA DWARKADAS AND ANOTHER

Case number: Writ Petition(Criminal) 193 of 1958

29 March 1961
Supreme Court
7 pages
SHEW BUX MOHATA AND ANOTHER Vs SM. TULSIMANJARI DASI AND ANOTHER

Case number: Appeal (civil) 34 of 1958

29 March 1961
Supreme Court
8 pages
MST. JADAO BAHUJI Vs MUNICIPAL COMMITTEE, KHANDWA AND ANOTHER

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 180 of 1959

28 March 1961
Supreme Court
10 pages
RAJA RAMESHWAR RAO AND ANOTHER Vs RAJA GOVIND RAO

Case number: Appeal (civil) 399 of 1957

28 March 1961
Supreme Court
8 pages
MESSRS ASHOK LEYLAND LTD. Vs THE STATE OF MADRAS

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 446 of 1958

28 March 1961
Supreme Court
4 pages
HUKUM SINGH AND OTHERS Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 165 of 1960

28 March 1961
Supreme Court
10 pages
M/s. SAINIK MOTORS, JODHPUR AND OTHERS Vs THE STATE OF RAJASTHAN

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA

27 March 1961
Supreme Court
15 pages
DARYAO AND OTHERS Vs THE STATE OF U. P. AND OTHERS(and Connected Petitions)

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 66 of 1956

27 March 1961
Supreme Court
5 pages
JIVABHAI PURSHOTTAM Vs CHHAGAN KARSON AND OTHERS

Case number: Appeal (civil) 153 of 1958

27 March 1961
Supreme Court
6 pages
S. N. DUTT Vs UNION OF INDIA

Case number: Appeal (civil) 191 of 1958

24 March 1961
Supreme Court
3 pages
DEVANAGERE COTTON MILLS LTD.DEVANAGERE Vs THE DEPUTY COMMISSIONER, CHITRADURGAAND ANOTHER

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 89 of 1960