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30 March 1961
Supreme Court 6 pages M. A. RAHMAN AND OTHERS Vs THE STATE OF ANDHRA PRADESH
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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30 March 1961
Supreme Court 5 pages PURANLAL LAKHANPAL Vs THE PRESIDENT OF INDIA AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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30 March 1961
Supreme Court 9 pages RAJA HARISH CHANDRA RAJ SINGH Vs THE DEPUTY LAND ACQUISITION OFFICER AND ANOTHER
Case number: Appeal (civil) 25 of 1958 |
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30 March 1961
Supreme Court 10 pages DEEP CHAND Vs THE STATE OF RAJASTHAN
Case number: Appeal (crl.) 156 of 1960 |
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29 March 1961
Supreme Court 7 pages M/S. MURLIDHAR CHIRANJILAL Vs M/S. HARISHCHANDRA DWARKADAS AND ANOTHER
Case number: Writ Petition(Criminal) 193 of 1958 |
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29 March 1961
Supreme Court 7 pages SHEW BUX MOHATA AND ANOTHER Vs SM. TULSIMANJARI DASI AND ANOTHER
Case number: Appeal (civil) 34 of 1958 |
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29 March 1961
Supreme Court 8 pages MST. JADAO BAHUJI Vs MUNICIPAL COMMITTEE, KHANDWA AND ANOTHER
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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28 March 1961
Supreme Court 10 pages RAJA RAMESHWAR RAO AND ANOTHER Vs RAJA GOVIND RAO
Case number: Appeal (civil) 399 of 1957 |
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28 March 1961
Supreme Court 8 pages MESSRS ASHOK LEYLAND LTD. Vs THE STATE OF MADRAS
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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28 March 1961
Supreme Court 4 pages HUKUM SINGH AND OTHERS Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 165 of 1960 |
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28 March 1961
Supreme Court 10 pages M/s. SAINIK MOTORS, JODHPUR AND OTHERS Vs THE STATE OF RAJASTHAN
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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27 March 1961
Supreme Court 15 pages DARYAO AND OTHERS Vs THE STATE OF U. P. AND OTHERS(and Connected Petitions)
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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27 March 1961
Supreme Court 5 pages JIVABHAI PURSHOTTAM Vs CHHAGAN KARSON AND OTHERS
Case number: Appeal (civil) 153 of 1958 |
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27 March 1961
Supreme Court 6 pages S. N. DUTT Vs UNION OF INDIA
Case number: Appeal (civil) 191 of 1958 |
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24 March 1961
Supreme Court 3 pages DEVANAGERE COTTON MILLS LTD.DEVANAGERE Vs THE DEPUTY COMMISSIONER, CHITRADURGAAND ANOTHER
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |