Showing 40441 - 40455 of 41947 judgements
17 April 1961
Supreme Court
11 pages
M/S. J. K. JUTE MILLS CO. LTD. Vs THE STATE OF UTTAR PRADESH AND ANOTHER

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 108 of 1961

14 April 1961
Supreme Court
6 pages
THE STATE OF ASSAM Vs REMESH CHANDRA DEY AND OTHERS

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 167 of 1960

14 April 1961
Supreme Court
6 pages
MALIK RAM Vs STATE OF RAJASTHAN

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,DAS, S.K.,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 16 of 1961

14 April 1961
Supreme Court
9 pages
RANJIT SINGH Vs THE COMMISSIONER OF INCOME-TAX, U. P. AND OTHERS.

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 85 of 1959

14 April 1961
Supreme Court
13 pages
U. UNICHOYI AND OTHERS Vs THE STATE OF KERALA

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 102 of 1958

14 April 1961
Supreme Court
12 pages
GOBALD MOTOR SERVICE LTD. & ANOTHER Vs R. M. K. VELUSWAMI & OTHERS

Case number: Appeal (civil) 419 of 1957

12 April 1961
Supreme Court
9 pages
M/s. RAJPUTANA TEXTILES (AGENCIES) LTD. Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 282 of 1955

12 April 1961
Supreme Court
6 pages
ABDUI, GAFOOR Vs STATE OF MYSORE

Bench: GUPTA,K.C. DAS
Case number: Writ Petition (Civil) 109 of 1961

12 April 1961
Supreme Court
3 pages
DAJI KRISHNAJI DESAI TAMBULKAR Vs GANESH VISHNU KULKARNI AND OTHERS

Case number: Appeal (civil) 90 of 1956

12 April 1961
Supreme Court
7 pages
THE COLLECTOR OF CUSTOMS, BARODA Vs DIGVIJAYSINHJI SPINNING & WEAVING MILLS LTD

Case number: Appeal (crl.) 74 of 1960

12 April 1961
Supreme Court
7 pages
SHRI MADHAV LAXMAN VAIKUNTHE V. Vs THE STATE OF MYSORE

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 84 of 1960

11 April 1961
Supreme Court
13 pages
HIRALAL PATNI Vs LOONKARAM SETHIYA & OTHERS

Case number: Appeal (civil) 110 of 1961

11 April 1961
Supreme Court
0 pages
KISHORI MOHANLAL BAKSHI Vs UNION OF INDIA & ORS.

Bench: B.P. SINHA,(CJ),A.K. SARKAR,K.C.D. GUPTA,N.R. AYYANGAR
Case number: Writ Petition (civil) 28 of 1959

10 April 1961
Supreme Court
5 pages
GLASS CHATONS IMPORTERS & USERS Vs UNION OF INDIA

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 65 of 1959

10 April 1961
Supreme Court
7 pages
RAMDHANDAS AND ANOTHER Vs THE STATE OF PUNJAB

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 164 of 1958