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24 March 1961
Supreme Court 5 pages THE ORIENT PAPER MILLS LTD. Vs THE STATE OF ORISSA AND OTHERS(And Connected Appeal)
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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23 March 1961
Supreme Court 7 pages SINHA GOVINDJI Vs THE DEPUTY CHIEF CONTROLLER OFIMPORTS AND EXPORTS AND OTHE
Bench: B.P. SINHA, CJ,S.K. DAS,A.K. SARKAR,N. RAJAGOPALA AYYANGAR,J.R. MUDHOLKAR |
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22 March 1961
Supreme Court 5 pages ANIYOTH KUNHAMINA UMMA Vs MINISTRY OF REHABILITATION ANDOTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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22 March 1961
Supreme Court 9 pages K. S. NANJI AND COMPANY Vs JATASHANKAR DOSSA AND OTHERS
Case number: Appeal (civil) 52 of 1957 |
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22 March 1961
Supreme Court 10 pages LAKSHMAN SINGH KOTHARI Vs SMT. RUP KANWAR
Case number: Appeal (civil) 430 of 1957 |
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22 March 1961
Supreme Court 5 pages ABDULLABHAI M. BHAGAT, ETC. Vs THE INCOME-TAX OFFICER, SPECIAL CIRCLE,MADRAS
Bench: KAPUR,J.L. |
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22 March 1961
Supreme Court 6 pages ABDUL HAKIM KHAN AND OTHERS Vs THE REGIONAL SETTLEMENTCOMMISSIONER
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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21 March 1961
Supreme Court 6 pages SALIG RAM Vs MUNSHI RAM AND ANOTHER
Case number: Appeal (civil) 461 of 1957 |
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21 March 1961
Supreme Court 10 pages FAZAL BHAI DHALA Vs CUSTODIAN-GENERAL OF EVACUEEPROPERTY, DELHI
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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17 March 1961
Supreme Court 4 pages KESHAVLAL MOHANLAL SHAH Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 127 of 1960 |
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17 March 1961
Supreme Court 9 pages THAKUR BAHADUR SINGH Vs THE STATE OF RAJASTHAN AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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17 March 1961
Supreme Court 11 pages THE SWADESHI COTTON MILLS CO. LIMITED Vs THE STATE OF U. P. AND OTHERS(And Connected Appeals)
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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17 March 1961
Supreme Court 25 pages THE DURGAH COMMITTEE, AJMER ANDANOTHER Vs SYED HUSSAIN ALI AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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16 March 1961
Supreme Court 7 pages KAILASH CHANDRA Vs UNION OF INDIA
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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16 March 1961
Supreme Court 11 pages BHAU RAM Vs B. BAIJNATH SINGH AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R. |