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10 April 1961
Supreme Court 6 pages INDER SINGH Vs GURDIAL SINGH
Case number: Appeal (civil) 141 of 1956 |
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10 April 1961
Supreme Court 7 pages PATNEEDI RUDRAYYA Vs VELUGUBANTLA VENKAYYA AND OTHERS
Case number: Appeal (civil) 2 of 1958 |
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07 April 1961
Supreme Court 6 pages THE STATE OF BIHAR Vs M/s. KARAM CHAND THAPAR & BROTHERS LTD.
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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07 April 1961
Supreme Court 3 pages MADAN LAL ARORA Vs EXCISE & TAXATION OFFICER, AMRITSAR
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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05 April 1961
Supreme Court 23 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY Vs THE SCINDIA STEAM NAVIGATlON CO. LTD.
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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05 April 1961
Supreme Court 4 pages AKBAR KHAN ALAM KHAN AND ANOTHER Vs THE UNION OF INDIA AND OTHERS
Case number: Appeal (civil) 18 of 1961 |
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05 April 1961
Supreme Court 3 pages FIDA HUSSAIN Vs STATE OF UTTAR PRADESH
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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05 April 1961
Supreme Court 3 pages GHAURUL HASAN AND OTHERS Vs THE STATE OF RAJASTHAN
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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05 April 1961
Supreme Court 8 pages BANGALORE WOOLLEN, COTTON AND SILK MILLS CO. LTD. Vs CORPORATION OF THE CITY OF BANGALORE, BY ITS COMMISSIONE
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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05 April 1961
Supreme Court 0 pages B. SUBBARAMA NAIDU Vs B. SIDDAMMA NAIDU & OTHERS
Case number: Appeal (civil) 12 of 1958 |
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04 April 1961
Supreme Court 3 pages DR. ZAFAR ALI SHAH AND OTHERS Vs THE ASSISTANT CUSTODIAN OF EVACUEE PROPERTY, JHANSI AN
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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04 April 1961
Supreme Court 4 pages UNION OF INDIA Vs GHAUS MOHAMMAD
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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04 April 1961
Supreme Court 6 pages STATE OF ANDHRA PRADESH Vs ABDUL KHADER
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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04 April 1961
Supreme Court 4 pages SHRI MAHADEO PAIKAJI KOLHE YAVATMAL Vs THE STATE OF BOMBAY
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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04 April 1961
Supreme Court 13 pages A. V. VENKATESWARAN, COLLECTOR OF CUSTOMS, BOMBAY Vs RAMCHAND SOBHRAJ WADHWANI AND ANOTHER
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |