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21 April 1961
Supreme Court 18 pages JYOTI PERSHAD Vs THE ADMINISTRATOR FOR THE UNIONTERRITORY OF DELHI(AND CONN
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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21 April 1961
Supreme Court 18 pages P. J. IRANI Vs THE STATE OF MADRAS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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21 April 1961
Supreme Court 7 pages SHAH BHOJRAJ KUVERJI OIL MILLS AND GINNING FACTORY Vs SUBBASH CHANDRA YOGRAJ SINHA
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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21 April 1961
Supreme Court 6 pages GORKHA RAM AND OTHERS Vs THE CUSTODIAN GENERAL OFINDIA, DELHI
Case number: Appeal (civil) 340 of 1958 |
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20 April 1961
Supreme Court 5 pages JAGANNATH AND OTHERS Vs UNION OF INDIA
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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19 April 1961
Supreme Court 2 pages L. N. MUKHERJEE Vs THE STATE OF MADRAS
Case number: Appeal (crl.) 119 of 1960 |
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19 April 1961
Supreme Court 11 pages PURUSHOTTAM DAS DALMIA Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 51 of 1959 |
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19 April 1961
Supreme Court 14 pages CARL STILL G. m. b. H. & ANOTHER Vs THE STATE OF BIHAR AND OTHERS
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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19 April 1961
Supreme Court 9 pages BISHAN DAS AND OTHERS Vs THE STATE OF PUNJAB AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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19 April 1961
Supreme Court 7 pages SAKHARAM BAPUSAHEB NARAYAN SANAS AND ANOTHER Vs MANIKCHAND MOTICHAND SHAH AND ANOTHER
Case number: Appeal (civil) 185 of 1956 |
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18 April 1961
Supreme Court 6 pages RAM CHANDRA PRASAD Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 168 of 1959 |
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18 April 1961
Supreme Court 10 pages MOHAN LAL GOENKA AND ANOTHER Vs THE STATE OF WEST BENGAL
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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18 April 1961
Supreme Court 6 pages ABINASH CHANDRA BANNERJI AND OTHERS Vs UTTARPARA HITAKARI SABHA AND OTHERS
Case number: Appeal Civil 147 of 1958 |
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17 April 1961
Supreme Court 5 pages S. P. JINADATHAPPA Vs R. P. SHARMA AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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17 April 1961
Supreme Court 4 pages PANDIT KISHAN LAL Vs GANPAT RAM KHOSLA AND ANOTHER
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |