Showing 40381 - 40395 of 41947 judgements
05 May 1961
Supreme Court
7 pages
THE RIVER STEAM NAVIGATION CO., LT.D Vs SHYAM SUNDAR TEA CO., LTD.

Case number: Appeal (civil) 404 of 1957

04 May 1961
Supreme Court
11 pages
TARACHAND DAMU SUTAR Vs THE STATE OF MAHARASHTRA

Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (crl.) 241 of 1960

04 May 1961
Supreme Court
8 pages
RAMLAL, MOTILAL AND CHHOTELAL Vs REWA COALFIELDS LTD.

Case number: Appeal (civil) 276 of 1958

04 May 1961
Supreme Court
6 pages
SHEODHYAN SINGH AND OTHERS Vs MUSAMMAT SANTCHARA KUER AND OTHERS

Case number: Appeal (civil) 497 of 1957

04 May 1961
Supreme Court
4 pages
SETH HIRALAL PATNI Vs SRI KALI NATH

Case number: Appeal (civil) 237 of 1958

04 May 1961
Supreme Court
6 pages
JOGINDER SINGH AND OTHERS Vs THE DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY

Case number: Appeal (civil) 457 of 1958

04 May 1961
Supreme Court
4 pages
SHRIRAM JHUNJHUNWALA Vs THE STATE OF BOMBAY AND OTHERS

Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 236 of 1959

04 May 1961
Supreme Court
8 pages
HARI SHANKAR LAL Vs SHAMBHUNATH PRASAD AND OTHERS

Case number: Appeal (civil) 219 of 1958

04 May 1961
Supreme Court
6 pages
STATE OF PUNJAB Vs SURAJ PARKASH KAPUR, ETC.

Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 349 of 1959

03 May 1961
Supreme Court
12 pages
DELHI ADMINISTRATION Vs RAM SINGH

Case number: Appeal (crl.) 220 of 1960

03 May 1961
Supreme Court
6 pages
STATE OF BIHAR AND ANOTHER Vs UMESH JHA

Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 425 of 1957

02 May 1961
Supreme Court
6 pages
DR. GOPAL DASS VERMA Vs DR. S. K. BHARDWAJ AND ANOTHER

Case number: Appeal (civil) 278 of 1959

02 May 1961
Supreme Court
13 pages
MOHAMMAD HUSSAIN GULAM MOHAMMADAND ANOTHER Vs THE STATE OF BOMBAY AND ANOTHER

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 129 of 1959

02 May 1961
Supreme Court
11 pages
INSTALLMENT SUPPLY (P.) LTD. AND ANOTHER Vs THE UNION OF INDIA AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 146 of 1958

01 May 1961
Supreme Court
6 pages
THE STATE OF PUNJAB Vs NATHU RAM

Case number: Appeal (civil) 635 of 1957