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05 May 1961
Supreme Court 7 pages THE RIVER STEAM NAVIGATION CO., LT.D Vs SHYAM SUNDAR TEA CO., LTD.
Case number: Appeal (civil) 404 of 1957 |
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04 May 1961
Supreme Court 11 pages TARACHAND DAMU SUTAR Vs THE STATE OF MAHARASHTRA
Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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04 May 1961
Supreme Court 8 pages RAMLAL, MOTILAL AND CHHOTELAL Vs REWA COALFIELDS LTD.
Case number: Appeal (civil) 276 of 1958 |
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04 May 1961
Supreme Court 6 pages SHEODHYAN SINGH AND OTHERS Vs MUSAMMAT SANTCHARA KUER AND OTHERS
Case number: Appeal (civil) 497 of 1957 |
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04 May 1961
Supreme Court 4 pages SETH HIRALAL PATNI Vs SRI KALI NATH
Case number: Appeal (civil) 237 of 1958 |
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04 May 1961
Supreme Court 6 pages JOGINDER SINGH AND OTHERS Vs THE DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY
Case number: Appeal (civil) 457 of 1958 |
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04 May 1961
Supreme Court 4 pages SHRIRAM JHUNJHUNWALA Vs THE STATE OF BOMBAY AND OTHERS
Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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04 May 1961
Supreme Court 8 pages HARI SHANKAR LAL Vs SHAMBHUNATH PRASAD AND OTHERS
Case number: Appeal (civil) 219 of 1958 |
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04 May 1961
Supreme Court 6 pages STATE OF PUNJAB Vs SURAJ PARKASH KAPUR, ETC.
Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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03 May 1961
Supreme Court 12 pages DELHI ADMINISTRATION Vs RAM SINGH
Case number: Appeal (crl.) 220 of 1960 |
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03 May 1961
Supreme Court 6 pages STATE OF BIHAR AND ANOTHER Vs UMESH JHA
Bench: KAPUR, J.L.,SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR |
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02 May 1961
Supreme Court 6 pages DR. GOPAL DASS VERMA Vs DR. S. K. BHARDWAJ AND ANOTHER
Case number: Appeal (civil) 278 of 1959 |
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02 May 1961
Supreme Court 13 pages MOHAMMAD HUSSAIN GULAM MOHAMMADAND ANOTHER Vs THE STATE OF BOMBAY AND ANOTHER
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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02 May 1961
Supreme Court 11 pages INSTALLMENT SUPPLY (P.) LTD. AND ANOTHER Vs THE UNION OF INDIA AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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01 May 1961
Supreme Court 6 pages THE STATE OF PUNJAB Vs NATHU RAM
Case number: Appeal (civil) 635 of 1957 |