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26 April 1961
Supreme Court 5 pages KARTAR SINGH & ORS. Vs STATE OF PUNJAB
Bench: DAYAL,RAGHUBAR |
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26 April 1961
Supreme Court 16 pages M/s. FRENCH INDIA IMPORTING CORPORATION, DELHI Vs THE CHIEF CONTROLLER OF IMPORTS & EXPORTS AND OTHERS.
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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26 April 1961
Supreme Court 6 pages RANGILAL CHOUDHURY Vs DAHU SAO AND OTHERS
Case number: Appeal (civil) 20 of 1960 |
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25 April 1961
Supreme Court 9 pages STATE OF BIHAR Vs RAMESHWAR PRATAP NARAIN SINGHAND OTHERS.
Case number: Appeal (civil) 27 of 1960 |
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25 April 1961
Supreme Court 7 pages DR. MOHAMMAD SAHEB MAHBOOB MEDICO Vs THE DEPUTY CUSTODIAN-GENERAL ANDANOTHER(And Connected Peti
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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25 April 1961
Supreme Court 22 pages M/S. HARINAGAR SUGAR MILLS LTD. Vs SHYAM SUNDAR JHUNJHUNWALA AND OTHERS
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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25 April 1961
Supreme Court 5 pages JAVER CHAND AND OTHERS Vs PUKHRAJ SURANA
Case number: Appeal (civil) 3 of 1958 |
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24 April 1961
Supreme Court 7 pages NAV RATTANMAL AND OTHERS Vs THE STATE OF RAJASTHAN
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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24 April 1961
Supreme Court 22 pages GURU DATTA SHARMA Vs STATE OF BIHAR
Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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24 April 1961
Supreme Court 11 pages CHANDI PRASAD CHOKHANI Vs THE STATE OF BIHAR
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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24 April 1961
Supreme Court 8 pages THE DARCAH COMMITTEE, AJMER Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 162 of 1959 |
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24 April 1961
Supreme Court 9 pages OM PARKASH Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 177 of 1959 |
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24 April 1961
Supreme Court 30 pages MAJOR E. G. BARSAY Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 2 of 1958 |
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24 April 1961
Supreme Court 9 pages ABHAYANAND MISHRA Vs THE STATE OF BIHAR
Bench: DAYAL,RAGHUBAR |
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24 April 1961
Supreme Court 0 pages INDIAN ALUMINIUM CO. LTD. Indian Aluminium Company Limited Vs C.I.T. WEST BENGAL
Bench: S.K. DAS,J.L. KAPUR,M. HIDAYATULLAH,J.C. SHAH,T.L.V. AIYYAR |