Showing 40396 - 40410 of 41947 judgements
01 May 1961
Supreme Court
7 pages
M/s. BINANI COMMERCIAL CO., LTD. Vs RAMANLAL, MAGANLAL MEHTA

Case number: Appeal (civil) 371 of 1957

28 April 1961
Supreme Court
121 pages
SMT. UJJAM BAI Vs STATE OF UTTAR PRADESH

28 April 1961
Supreme Court
21 pages
THE GENERAL MANAGER, SOUTHERN RAILWAY Vs RANGACHARI

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 341 of 1960

28 April 1961
Supreme Court
12 pages
M/S. GEORGE OAKES (P.) LTD. Vs STATE OF MADRAS

Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 280 of 1961

28 April 1961
Supreme Court
9 pages
JAISRI SAHU Vs RAJDEWAN DUBEY AND OTHERS

Case number: Appeal (civil) 645 of 1957

28 April 1961
Supreme Court
12 pages
HOTA VENKATA SURYA SIVARAMA SASTRY Vs STATE OF ANDHRA PRADESH

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 646 of 1960

28 April 1961
Supreme Court
0 pages
NILKANTHA SHIDRAMAPPA NINGASHETTI Vs KASHINATH SOMANNA NINGASHETTI AND OTHERS.

Case number: Appeal (civil) 36 of 1958

28 April 1961
Supreme Court
0 pages
Union of India Vs Pandurang Kashinath More

Bench: P.B. GAJENDRAGADKAR,A.K. SARKAR,K.N. WANCHOO,K.C.D. GUPTA,N.R.
Case number: Appeal (civil) 579 of 1960

27 April 1961
Supreme Court
18 pages
SRI SINNA RAMANUJA JEER AND OTHERS Vs SRI RANGA RAMANUJA JEER AND ANOTHER.

Case number: Appeal (civil) 244 of 1958

27 April 1961
Supreme Court
4 pages
JAWALA RAM Vs STATE OF PEPSU

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 43 of 1958

27 April 1961
Supreme Court
12 pages
HARNAM DAS Vs STATE OF UTTAR PRADESH

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (crl.) 74 of 1961

27 April 1961
Supreme Court
9 pages
RAM SARAN LALL AND OTHERS Vs MST. DOMINI KUER AND OTHERS.

Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 104 of 1959

27 April 1961
Supreme Court
15 pages
TIRUMALACHETTI RAJARAM Vs TIRUMALACHETTI RADHAKRISHNAYYACHETTY

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 92 of 1960

27 April 1961
Supreme Court
8 pages
RANA SHEO AMBAR SINGH Vs ALLAHABAD BANK LTD., ALLAHABAD.

Bench: WANCHOO,K.N.
Case number: Appeal Civil 301 of 1960

27 April 1961
Supreme Court
6 pages
THE REGISTRAR, CO-OPERATIVE SOCIETIES Vs DHARAM CHAND AND OTHERS

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 1 of 1958