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01 May 1961
Supreme Court 7 pages M/s. BINANI COMMERCIAL CO., LTD. Vs RAMANLAL, MAGANLAL MEHTA
Case number: Appeal (civil) 371 of 1957 |
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28 April 1961
Supreme Court 121 pages SMT. UJJAM BAI Vs STATE OF UTTAR PRADESH
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28 April 1961
Supreme Court 21 pages THE GENERAL MANAGER, SOUTHERN RAILWAY Vs RANGACHARI
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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28 April 1961
Supreme Court 12 pages M/S. GEORGE OAKES (P.) LTD. Vs STATE OF MADRAS
Bench: DAS, S.K.,KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,AIYYAR, T.L. VENKATARAMA |
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28 April 1961
Supreme Court 9 pages JAISRI SAHU Vs RAJDEWAN DUBEY AND OTHERS
Case number: Appeal (civil) 645 of 1957 |
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28 April 1961
Supreme Court 12 pages HOTA VENKATA SURYA SIVARAMA SASTRY Vs STATE OF ANDHRA PRADESH
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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28 April 1961
Supreme Court 0 pages NILKANTHA SHIDRAMAPPA NINGASHETTI Vs KASHINATH SOMANNA NINGASHETTI AND OTHERS.
Case number: Appeal (civil) 36 of 1958 |
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28 April 1961
Supreme Court 0 pages Union of India Vs Pandurang Kashinath More
Bench: P.B. GAJENDRAGADKAR,A.K. SARKAR,K.N. WANCHOO,K.C.D. GUPTA,N.R. |
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27 April 1961
Supreme Court 18 pages SRI SINNA RAMANUJA JEER AND OTHERS Vs SRI RANGA RAMANUJA JEER AND ANOTHER.
Case number: Appeal (civil) 244 of 1958 |
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27 April 1961
Supreme Court 4 pages JAWALA RAM Vs STATE OF PEPSU
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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27 April 1961
Supreme Court 12 pages HARNAM DAS Vs STATE OF UTTAR PRADESH
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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27 April 1961
Supreme Court 9 pages RAM SARAN LALL AND OTHERS Vs MST. DOMINI KUER AND OTHERS.
Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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27 April 1961
Supreme Court 15 pages TIRUMALACHETTI RAJARAM Vs TIRUMALACHETTI RADHAKRISHNAYYACHETTY
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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27 April 1961
Supreme Court 8 pages RANA SHEO AMBAR SINGH Vs ALLAHABAD BANK LTD., ALLAHABAD.
Bench: WANCHOO,K.N. |
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27 April 1961
Supreme Court 6 pages THE REGISTRAR, CO-OPERATIVE SOCIETIES Vs DHARAM CHAND AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |