Showing 40156 - 40170 of 41947 judgements
22 February 1962
Supreme Court
4 pages
TEKAN AND OTHERS Vs GANESHI

Case number: Appeal (civil) 367 of 1959

22 February 1962
Supreme Court
11 pages
KAMESHWAR PRASAD AND OTHERS Vs THE STATE OF BIHAR AND ANOTHER

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 413 of 1959

21 February 1962
Supreme Court
36 pages
THE GUJARAT UNIVERSITY, AHMEDABAD Vs KRISHNA RANGANATH MUDHOLKAR AND OTHERS

Case number: Appeal (civil) 234, 262 of 1962

20 February 1962
Supreme Court
14 pages
AMARSARJIT SINGH Vs THE STATE OF PUNJAB(AND CONNECTED PETITIONS AND APPEALS)

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 82 of 1960

20 February 1962
Supreme Court
7 pages
SHAMBHOO Vs STATE OF UTTAR PRADESH

Case number: Appeal (civil) 108 of 1961

20 February 1962
Supreme Court
7 pages
GONDUMOGULA TATAYYA Vs PENUMATCHA ANANDA VIJAYA VENKATARAMA TIMMA JAGAPATHIRAJU(A

Case number: Appeal (civil) 631 of 1960

19 February 1962
Supreme Court
8 pages
INDORE MALWA UNITED MILLS LTD. Vs THE COMMISSIONER OF INCOME-TAX(CENTRAL) BOMBAY

Case number: Appeal (civil) 149-150 of 1961

19 February 1962
Supreme Court
3 pages
M/S. SOORAJMULL NAGARMULL Vs COMMISSIONER OF INCOME-TAX, CALCUTTA(And connected appeal)

Case number: Appeal (civil) 238 of 1961

16 February 1962
Supreme Court
8 pages
MRS. HEM NOLINI JUDAH (SINCE DECEASED) AND AFTER HER LEG Vs MRS. ISOLYNE SAROJBASHINI BOSEAND OTHERS

Case number: Appeal (civil) 273 of 1959

16 February 1962
Supreme Court
31 pages
IZHAR AHMAD KHAN Vs UNION OF INDIA

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 101 of 1959

16 February 1962
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs LAXMAN JAIRAM

Case number: Appeal (crl.) 58 of 1961

15 February 1962
Supreme Court
8 pages
BALJEET SINGH & OTHERS Vs RISAL SINGH & OTHERS

Case number: Appeal (civil) 67-75 of 1959

15 February 1962
Supreme Court
3 pages
THE STATE OF UTTAR PRADESH Vs SHANKAR AND ANOTHER

Case number: Appeal (civil) 206 of 1960

15 February 1962
Supreme Court
3 pages
KRISHAN LAL DHAWAN AND ANOTHER Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 196-197 of 1960

15 February 1962
Supreme Court
8 pages
THE FINE KNITTING CO., LTD. Vs THE INDUSTRIAL COURT, BOMBAY AND OTHERS

Case number: Appeal (civil) 306 of 1961