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22 February 1962
Supreme Court 4 pages TEKAN AND OTHERS Vs GANESHI
Case number: Appeal (civil) 367 of 1959 |
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22 February 1962
Supreme Court 11 pages KAMESHWAR PRASAD AND OTHERS Vs THE STATE OF BIHAR AND ANOTHER
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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21 February 1962
Supreme Court 36 pages THE GUJARAT UNIVERSITY, AHMEDABAD Vs KRISHNA RANGANATH MUDHOLKAR AND OTHERS
Case number: Appeal (civil) 234, 262 of 1962 |
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20 February 1962
Supreme Court 14 pages AMARSARJIT SINGH Vs THE STATE OF PUNJAB(AND CONNECTED PETITIONS AND APPEALS)
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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20 February 1962
Supreme Court 7 pages SHAMBHOO Vs STATE OF UTTAR PRADESH
Case number: Appeal (civil) 108 of 1961 |
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20 February 1962
Supreme Court 7 pages GONDUMOGULA TATAYYA Vs PENUMATCHA ANANDA VIJAYA VENKATARAMA TIMMA JAGAPATHIRAJU(A
Case number: Appeal (civil) 631 of 1960 |
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19 February 1962
Supreme Court 8 pages INDORE MALWA UNITED MILLS LTD. Vs THE COMMISSIONER OF INCOME-TAX(CENTRAL) BOMBAY
Case number: Appeal (civil) 149-150 of 1961 |
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19 February 1962
Supreme Court 3 pages M/S. SOORAJMULL NAGARMULL Vs COMMISSIONER OF INCOME-TAX, CALCUTTA(And connected appeal)
Case number: Appeal (civil) 238 of 1961 |
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16 February 1962
Supreme Court 8 pages MRS. HEM NOLINI JUDAH (SINCE DECEASED) AND AFTER HER LEG Vs MRS. ISOLYNE SAROJBASHINI BOSEAND OTHERS
Case number: Appeal (civil) 273 of 1959 |
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16 February 1962
Supreme Court 31 pages IZHAR AHMAD KHAN Vs UNION OF INDIA
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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16 February 1962
Supreme Court 4 pages STATE OF MAHARASHTRA Vs LAXMAN JAIRAM
Case number: Appeal (crl.) 58 of 1961 |
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15 February 1962
Supreme Court 8 pages BALJEET SINGH & OTHERS Vs RISAL SINGH & OTHERS
Case number: Appeal (civil) 67-75 of 1959 |
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15 February 1962
Supreme Court 3 pages THE STATE OF UTTAR PRADESH Vs SHANKAR AND ANOTHER
Case number: Appeal (civil) 206 of 1960 |
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15 February 1962
Supreme Court 3 pages KRISHAN LAL DHAWAN AND ANOTHER Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 196-197 of 1960 |
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15 February 1962
Supreme Court 8 pages THE FINE KNITTING CO., LTD. Vs THE INDUSTRIAL COURT, BOMBAY AND OTHERS
Case number: Appeal (civil) 306 of 1961 |