Showing 40201 - 40215 of 41947 judgements
25 January 1962
Supreme Court
4 pages
SANKATHA SINGH Vs STATE OF U.P.

Case number: Appeal (crl.) 145 of 1959

25 January 1962
Supreme Court
4 pages
DAULAT RAM Vs STATE OF PUNJAB

Bench: HIDAYATULLAH,M.
Case number: Appeal Criminal 489 of 1989

24 January 1962
Supreme Court
6 pages
BASANT RAM Vs UNION OF INDIA

Case number: Appeal (civil) 766 of 1957

24 January 1962
Supreme Court
6 pages
KANBI KARSAN JADAV Vs STATE OF GUJARAT

Case number: Appeal (crl.) 223 of 1959

24 January 1962
Supreme Court
8 pages
THE INCOME TAX OFFICER, MADRAS Vs S. K.HABIBULLAH, MADRAS

Case number: Appeal (civil) 577 of 1960

24 January 1962
Supreme Court
20 pages
A.B.ABDULKADIR AND OTHERS Vs THE STATE OF KERALA AND ANOTHER(AN

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.
Case number: Appeal Civil 89 of 1961

23 January 1962
Supreme Court
4 pages
STATE OF BOMBAY Vs UMARSAHEB BURANSAHEB INAMDA

Case number: Appeal (crl.) 237 of 1959

22 January 1962
Supreme Court
10 pages
THE BAGALKOT CEMENT CO. LTD. Vs R. K. PATHAN & ORS.

Case number: Appeal (civil) 577 of 1960

20 January 1962
Supreme Court
0 pages
KEDAR NATH SINGH Vs STATE OF BIHAR

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (crl.) 169 of 1957

19 January 1962
Supreme Court
8 pages
THE LODNA COLLIERY CO. LTD. Vs BHOLA NATH ROY

Case number: Appeal (civil) 405 of 1956

19 January 1962
Supreme Court
9 pages
VIJAY PRATAP SINGH Vs DUKH HARAN NATH SINGH AND ANOTHER (And ConnectedAppeal)

Case number: Appeal (civil) 253 of 1961

19 January 1962
Supreme Court
14 pages
SUNDER SINGH AND OTHERS Vs THE STATE OF PUNJAB

Case number: Appeal (crl.) 100 of 1961

19 January 1962
Supreme Court
3 pages
PALAKDHARI SINGH & OTHERS. Vs THE STATE OF UTTAR PRADESH AND ANOTHER

Case number: Appeal (crl.) 5 of 1960

18 January 1962
Supreme Court
6 pages
KAMALABAI JETHAMAL Vs THE STATE OF MAHARASHTRA

Case number: Appeal (crl.) 167 of 1961

17 January 1962
Supreme Court
7 pages
NETA RAM Vs JIWAN LAL

Case number: Appeal (civil) 646 of 1961