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25 January 1962
Supreme Court 4 pages SANKATHA SINGH Vs STATE OF U.P.
Case number: Appeal (crl.) 145 of 1959 |
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25 January 1962
Supreme Court 4 pages DAULAT RAM Vs STATE OF PUNJAB
Bench: HIDAYATULLAH,M. |
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24 January 1962
Supreme Court 6 pages BASANT RAM Vs UNION OF INDIA
Case number: Appeal (civil) 766 of 1957 |
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24 January 1962
Supreme Court 6 pages KANBI KARSAN JADAV Vs STATE OF GUJARAT
Case number: Appeal (crl.) 223 of 1959 |
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24 January 1962
Supreme Court 8 pages THE INCOME TAX OFFICER, MADRAS Vs S. K.HABIBULLAH, MADRAS
Case number: Appeal (civil) 577 of 1960 |
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24 January 1962
Supreme Court 20 pages A.B.ABDULKADIR AND OTHERS Vs THE STATE OF KERALA AND ANOTHER(AN
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C. |
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23 January 1962
Supreme Court 4 pages STATE OF BOMBAY Vs UMARSAHEB BURANSAHEB INAMDA
Case number: Appeal (crl.) 237 of 1959 |
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22 January 1962
Supreme Court 10 pages THE BAGALKOT CEMENT CO. LTD. Vs R. K. PATHAN & ORS.
Case number: Appeal (civil) 577 of 1960 |
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20 January 1962
Supreme Court 0 pages KEDAR NATH SINGH Vs STATE OF BIHAR
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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19 January 1962
Supreme Court 8 pages THE LODNA COLLIERY CO. LTD. Vs BHOLA NATH ROY
Case number: Appeal (civil) 405 of 1956 |
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19 January 1962
Supreme Court 9 pages VIJAY PRATAP SINGH Vs DUKH HARAN NATH SINGH AND ANOTHER (And ConnectedAppeal)
Case number: Appeal (civil) 253 of 1961 |
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19 January 1962
Supreme Court 14 pages SUNDER SINGH AND OTHERS Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 100 of 1961 |
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19 January 1962
Supreme Court 3 pages PALAKDHARI SINGH & OTHERS. Vs THE STATE OF UTTAR PRADESH AND ANOTHER
Case number: Appeal (crl.) 5 of 1960 |
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18 January 1962
Supreme Court 6 pages KAMALABAI JETHAMAL Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 167 of 1961 |
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17 January 1962
Supreme Court 7 pages NETA RAM Vs JIWAN LAL
Case number: Appeal (civil) 646 of 1961 |