|
05 March 1962
Supreme Court 14 pages THE MANAGEMENT OF INDIAN CABLE CO., LTD.,CALCUTTA Vs ITS WORKMEN
Bench: B.P. SINHA, CJ,K. SUBBA RAO,N. RAJAGOPALA AYYANGAR,J.R. MUDHOLKAR,T.L. VENKATARAMA AYYAR |
|
05 March 1962
Supreme Court 5 pages JARDINE HENDERSON LTD. Vs THE WORKMEN AND ANOTHER
Case number: Appeal (civil) 359 of 1961 |
|
05 March 1962
Supreme Court 10 pages KRISHNA PRASAD AND OTHERS Vs GAURI KUMARI DEVI
Case number: Appeal (civil) 352 of 1959 |
|
05 March 1962
Supreme Court 10 pages SIR CHUNILAL V. MEHTA AND SONS, LTD. Vs THE CENTURY SPINNING AND MANUFACTURING CO., LTD.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
|
02 March 1962
Supreme Court 5 pages PRATAPRAY MANMOHANDAS Vs BOMBAY BULLION ASSOCIATION LTD.
Case number: Appeal (civil) 437 of 1960 |
|
01 March 1962
Supreme Court 15 pages MANAGEMENT OF THE D.C.M. CHEMICAL WORKS Vs THEIR WORKMEN
Case number: Appeal (civil) 4-5 of 1962 |
|
01 March 1962
Supreme Court 5 pages STATE OF ASSAM Vs TULSI SINGH
Bench: B.P. SINHA, CJ,K. SUBBA RAO,N. RAJAGOPALA AYYANGAR,J.R. MUDHOLKAR,T.L. VENKATARMA AYYAR |
|
01 March 1962
Supreme Court 7 pages THE FAZILKA ELECTRIC SUPPLY CO. LTD. Vs THE COMMISSIONER OF INCOME-TAX, DELHI
Case number: Appeal (civil) 183 of 1961 |
|
28 February 1962
Supreme Court 9 pages ORIENT WEAVING MILLS (P) LTD Vs THE UNION OF INDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
|
28 February 1962
Supreme Court 4 pages K. SIMRATHMULL Vs S. NANJALINGIAH GOWDER
Case number: Appeal (civil) 8 of 1960 |
|
27 February 1962
Supreme Court 9 pages KANJI MANJI Vs THE TRUSTEES OF THE PORT OF BOMBAY
Case number: Appeal (civil) 302 of 1961 |
|
27 February 1962
Supreme Court 5 pages THE INCOME TAX OFFICER Vs ARVIND N. MAFATLAL
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,GAJENDRAGADKAR, P.B.,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
|
27 February 1962
Supreme Court 12 pages R. C. JALL Vs UNION OF INDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
|
23 February 1962
Supreme Court 11 pages S. S. MUNNA LAL Vs S. S. RAJKUMAR AND OTHERS
Case number: Appeal (civil) 130 of 1961 |
|
23 February 1962
Supreme Court 16 pages COMMISSIONER OF INCOME-TAX, BOMBAY CITY , BOMBAY Vs BAI SHIRINBAI K. KOOKA
Bench: DAS, S.K.,KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K. & WANCHOO, K.N. & AYYANGAR, N. RAJAGOPALA |