Showing 40171 - 40185 of 41947 judgements
14 February 1962
Supreme Court
13 pages
M. S. ANIRUDHAN Vs THE THOMCO'S BANK LTD.

Case number: Appeal (civil) 131 of 1961

14 February 1962
Supreme Court
10 pages
BANWARI Vs STATE OF UTTAR PRADESH

Bench: DAYAL,RAGHUBAR
Case number: Appeal Criminal 80 of 1961

14 February 1962
Supreme Court
6 pages
THE COMMISSIONER OF INCOME-TAX Vs SHAPOORJI PALLONJI MISTRY

Case number: Appeal (civil) 420 of 1961

13 February 1962
Supreme Court
9 pages
THE NATIONAL, UNION OF COMMERCIAL EMPLOYEES AND ANOTHER Vs M. R. MEHER, INDUSTRIAL TRIBUNAL, BOMBAY AND OTHERS

Case number: Appeal (civil) 24 of 1961

08 February 1962
Supreme Court
18 pages
HOSHJAR SINGH Vs GURBACHAN SINGH

Case number: Appeal (crl.) 187 of 1959

08 February 1962
Supreme Court
8 pages
INDER LAL Vs LAL SINGH

Case number: Appeal (civil) 280 of 1961

08 February 1962
Supreme Court
6 pages
SRI SATYA NARAIN SINGH Vs DISTRICT ENGINEER, P.W.D. AND ANOTHER

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 435 of 1958

08 February 1962
Supreme Court
10 pages
THE ATLAS CYCLE INDUSTRIES, LTD. SONEPAT Vs THEIR WORKMEN

Case number: Appeal (civil) 188 of 1961

07 February 1962
Supreme Court
12 pages
RAMA KRISHNA RAMANATH Vs THE JANPAD SABHA, GONDIA

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 188 of 1956

07 February 1962
Supreme Court
7 pages
STATE OF UTTAR PRADESH Vs LAKSHMI ICE FACTORY & OTHERS

Case number: Appeal (civil) 51 of 1961

06 February 1962
Supreme Court
6 pages
THE BOARD OF REVENUE, U. P. AND OTHERS Vs SARDARNI VIDYAWATI AND ANOTHER

Bench: DAS, S.K.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 29 of 1958

06 February 1962
Supreme Court
9 pages
BOARD OF HIGH SCHOOL & INTERMEDIATE EDUCATION, U. P Vs GHANSHYAM DAS GUPTA AND OTHERS

Bench: DAS, S.K.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 132 of 1959

06 February 1962
Supreme Court
7 pages
DALBIR SINGH AND OTHERS Vs THE STATE OF PUNJAB

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (crl.) 102 of 1960

05 February 1962
Supreme Court
3 pages
SITARAM Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 146 of 1960

05 February 1962
Supreme Court
12 pages
THE CALCUTTA GAS COMPANY (PROPRIETARY) LTD. Vs THE STATE OF WEST BENGAL AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 138 of 1961