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14 February 1962
Supreme Court 13 pages M. S. ANIRUDHAN Vs THE THOMCO'S BANK LTD.
Case number: Appeal (civil) 131 of 1961 |
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14 February 1962
Supreme Court 10 pages BANWARI Vs STATE OF UTTAR PRADESH
Bench: DAYAL,RAGHUBAR |
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14 February 1962
Supreme Court 6 pages THE COMMISSIONER OF INCOME-TAX Vs SHAPOORJI PALLONJI MISTRY
Case number: Appeal (civil) 420 of 1961 |
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13 February 1962
Supreme Court 9 pages THE NATIONAL, UNION OF COMMERCIAL EMPLOYEES AND ANOTHER Vs M. R. MEHER, INDUSTRIAL TRIBUNAL, BOMBAY AND OTHERS
Case number: Appeal (civil) 24 of 1961 |
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08 February 1962
Supreme Court 18 pages HOSHJAR SINGH Vs GURBACHAN SINGH
Case number: Appeal (crl.) 187 of 1959 |
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08 February 1962
Supreme Court 8 pages INDER LAL Vs LAL SINGH
Case number: Appeal (civil) 280 of 1961 |
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08 February 1962
Supreme Court 6 pages SRI SATYA NARAIN SINGH Vs DISTRICT ENGINEER, P.W.D. AND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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08 February 1962
Supreme Court 10 pages THE ATLAS CYCLE INDUSTRIES, LTD. SONEPAT Vs THEIR WORKMEN
Case number: Appeal (civil) 188 of 1961 |
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07 February 1962
Supreme Court 12 pages RAMA KRISHNA RAMANATH Vs THE JANPAD SABHA, GONDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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07 February 1962
Supreme Court 7 pages STATE OF UTTAR PRADESH Vs LAKSHMI ICE FACTORY & OTHERS
Case number: Appeal (civil) 51 of 1961 |
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06 February 1962
Supreme Court 6 pages THE BOARD OF REVENUE, U. P. AND OTHERS Vs SARDARNI VIDYAWATI AND ANOTHER
Bench: DAS, S.K.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA |
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06 February 1962
Supreme Court 9 pages BOARD OF HIGH SCHOOL & INTERMEDIATE EDUCATION, U. P Vs GHANSHYAM DAS GUPTA AND OTHERS
Bench: DAS, S.K.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA |
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06 February 1962
Supreme Court 7 pages DALBIR SINGH AND OTHERS Vs THE STATE OF PUNJAB
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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05 February 1962
Supreme Court 3 pages SITARAM Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 146 of 1960 |
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05 February 1962
Supreme Court 12 pages THE CALCUTTA GAS COMPANY (PROPRIETARY) LTD. Vs THE STATE OF WEST BENGAL AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |