Showing 40111 - 40125 of 41947 judgements
28 March 1962
Supreme Court
16 pages
R. R. CHARI Vs STATE OF U.P

Case number: Appeal (crl.) 46 of 1958

28 March 1962
Supreme Court
13 pages
THE COLLECTOR OF MONGHYR AND OTHERS Vs KESHAV PRASAD GOENKA AND OTHERS(And connected appeals)

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 53 of 1960

27 March 1962
Supreme Court
8 pages
GWVALIER I. J. IYYAPPAN & ANOTHER Vs THE DHARMODAYAM COMPANY

Case number: Appeal (civil) 565 of 1960

27 March 1962
Supreme Court
10 pages
BOOTAMAL Vs UNION OF INDIA

Case number: Appeal (civil) 507 of 1960

27 March 1962
Supreme Court
5 pages
VITHAL KRISHNAJI NIVENDKAR Vs PARDUMAN RAM SINGH & ANOTHER

Case number: Appeal (crl.) 52 of 1960

26 March 1962
Supreme Court
12 pages
STATE OF UTTAR PRADESH Vs DR. VIJAY ANAND MAHARAJ

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 25 of 1961

26 March 1962
Supreme Court
5 pages
BEKARU SINCH Vs STATE OF U.P.

Case number: Appeal (crl.) 171 of 1959

26 March 1962
Supreme Court
6 pages
CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF HOWRAH Vs SHALIMAR WOOD PRODUCTS & ANOTHER.

Case number: Appeal (crl.) 240 of 1959

26 March 1962
Supreme Court
16 pages
THAKUR MOHD. ISMAIL Vs THAKUR SABIR ALI

Case number: Appeal (civil) 256 of 1959

20 March 1962
Supreme Court
24 pages
MADANLAL FAKIRCHAND DUDHEDIYA Vs SHREE CHANGDEO SUGAR MILLS LTD.

Case number: Appeal (civil) 64 of 1959

20 March 1962
Supreme Court
8 pages
K. M. S. REDDY, COMMISSIONER OF INCOME-TAX, KERAL Vs THE WEST COAST CHEMICALS AND INDUSTRIES LTD. (I

Case number: Appeal (civil) 286 of 1961

20 March 1962
Supreme Court
5 pages
MAHARAJ JAGAT BAHADUR SINGH Vs BADRI PRASAD SETH

Case number: Appeal (civil) 340 of 1959

19 March 1962
Supreme Court
6 pages
THE STATE OF KERALA Vs NARAYANI AMMA KAMALA DEVI

Case number: Appeal (crl.) 55 of 1961

19 March 1962
Supreme Court
6 pages
M/S. SERAJUDDIN & CO. Vs THEIR WORKMEN

Case number: Appeal (civil) 355 of 1961

16 March 1962
Supreme Court
12 pages
STATE OF UTTAR PRADESH Vs ABDUL SAMAD & ANOTHER.

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (crl.) 48 of 1961