|
28 March 1962
Supreme Court 16 pages R. R. CHARI Vs STATE OF U.P
Case number: Appeal (crl.) 46 of 1958 |
|
28 March 1962
Supreme Court 13 pages THE COLLECTOR OF MONGHYR AND OTHERS Vs KESHAV PRASAD GOENKA AND OTHERS(And connected appeals)
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
|
27 March 1962
Supreme Court 8 pages GWVALIER I. J. IYYAPPAN & ANOTHER Vs THE DHARMODAYAM COMPANY
Case number: Appeal (civil) 565 of 1960 |
|
27 March 1962
Supreme Court 10 pages BOOTAMAL Vs UNION OF INDIA
Case number: Appeal (civil) 507 of 1960 |
|
27 March 1962
Supreme Court 5 pages VITHAL KRISHNAJI NIVENDKAR Vs PARDUMAN RAM SINGH & ANOTHER
Case number: Appeal (crl.) 52 of 1960 |
|
26 March 1962
Supreme Court 12 pages STATE OF UTTAR PRADESH Vs DR. VIJAY ANAND MAHARAJ
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
|
26 March 1962
Supreme Court 5 pages BEKARU SINCH Vs STATE OF U.P.
Case number: Appeal (crl.) 171 of 1959 |
|
26 March 1962
Supreme Court 6 pages CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF HOWRAH Vs SHALIMAR WOOD PRODUCTS & ANOTHER.
Case number: Appeal (crl.) 240 of 1959 |
|
26 March 1962
Supreme Court 16 pages THAKUR MOHD. ISMAIL Vs THAKUR SABIR ALI
Case number: Appeal (civil) 256 of 1959 |
|
20 March 1962
Supreme Court 24 pages MADANLAL FAKIRCHAND DUDHEDIYA Vs SHREE CHANGDEO SUGAR MILLS LTD.
Case number: Appeal (civil) 64 of 1959 |
|
20 March 1962
Supreme Court 8 pages K. M. S. REDDY, COMMISSIONER OF INCOME-TAX, KERAL Vs THE WEST COAST CHEMICALS AND INDUSTRIES LTD. (I
Case number: Appeal (civil) 286 of 1961 |
|
20 March 1962
Supreme Court 5 pages MAHARAJ JAGAT BAHADUR SINGH Vs BADRI PRASAD SETH
Case number: Appeal (civil) 340 of 1959 |
|
19 March 1962
Supreme Court 6 pages THE STATE OF KERALA Vs NARAYANI AMMA KAMALA DEVI
Case number: Appeal (crl.) 55 of 1961 |
|
19 March 1962
Supreme Court 6 pages M/S. SERAJUDDIN & CO. Vs THEIR WORKMEN
Case number: Appeal (civil) 355 of 1961 |
|
16 March 1962
Supreme Court 12 pages STATE OF UTTAR PRADESH Vs ABDUL SAMAD & ANOTHER.
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |