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02 February 1962
Supreme Court 14 pages THE STATE OF RAJASTHAN Vs MST. VIDHYAWATI AND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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02 February 1962
Supreme Court 9 pages PUNJAB NATIONAL BANK LIMITED Vs K. L. KHARBANDA
Case number: Appeal (civil) 103 of 1961 |
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02 February 1962
Supreme Court 3 pages THAKUR NARWAR SINGH Vs THE STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 130 of 1961 |
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02 February 1962
Supreme Court 5 pages M/S. BALLABHDAS AGARWAL Vs THE STATE OF BIHAR
Case number: Appeal (civil) 879 of 1961 |
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01 February 1962
Supreme Court 9 pages RAMALINGAM & CO. Vs THE STATE OF MADRAS
Case number: Appeal (civil) 10 of 1961 |
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01 February 1962
Supreme Court 5 pages BIPAT GOPE Vs STATE OF BIHAR
Case number: Appeal (crl.) 153 of 1960 |
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01 February 1962
Supreme Court 16 pages THE HONORARY SECRETARY, SOUTH INDIA MILLOWNERS'ASSOCIATION Vs THE SECRETARY, COIMBATORE DISTRICT TEXTILEWORKERS' UNION[A
Case number: Appeal (civil) 419 of 1959 |
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31 January 1962
Supreme Court 7 pages HARIKISAN Vs THE STATE OF MAHARASTHTRA & OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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31 January 1962
Supreme Court 11 pages THE COMMISSIONER OF INCOME-TAX BOMBAY Vs MANILAL DHANJI, BOMBAY
Case number: Appeal (civil) 323 of 1961 |
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30 January 1962
Supreme Court 9 pages GIRJA SHANKAR KASHI RAM Vs THE GUJARAT SPINNING & WEAVING CO. LTD.
Case number: Appeal (civil) 189 of 1961 |
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30 January 1962
Supreme Court 5 pages EMPLOYERS IN RELATION TO THE BHOWRA COLLIERY Vs THEIR WORKMEN
Case number: Appeal (civil) 96 of 1961 |
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29 January 1962
Supreme Court 13 pages THE COMMISSIONER OF INCOME TAX, DELHI ANDRAJASTHAN Vs M/S NATIONAL FINANCE LTD.
Case number: Appeal (civil) 559 of 1960 |
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29 January 1962
Supreme Court 18 pages PRATAP SINGH AND ANOTHER Vs GURBAKSH SINGH
Case number: Appeal (crl.) 128 of 1959 |
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29 January 1962
Supreme Court 6 pages UDAI BHAN Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 243 of 1959 |
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29 January 1962
Supreme Court 6 pages THE MANAGEMENT OF U.B. DUTT & CO. Vs WORKMEN OF U.B. DUTT & CO.
Case number: Appeal (civil) 50 of 1961 |