Showing 40186 - 40200 of 41947 judgements
02 February 1962
Supreme Court
14 pages
THE STATE OF RAJASTHAN Vs MST. VIDHYAWATI AND ANOTHER

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 263 of 1958

02 February 1962
Supreme Court
9 pages
PUNJAB NATIONAL BANK LIMITED Vs K. L. KHARBANDA

Case number: Appeal (civil) 103 of 1961

02 February 1962
Supreme Court
3 pages
THAKUR NARWAR SINGH Vs THE STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 130 of 1961

02 February 1962
Supreme Court
5 pages
M/S. BALLABHDAS AGARWAL Vs THE STATE OF BIHAR

Case number: Appeal (civil) 879 of 1961

01 February 1962
Supreme Court
9 pages
RAMALINGAM & CO. Vs THE STATE OF MADRAS

Case number: Appeal (civil) 10 of 1961

01 February 1962
Supreme Court
5 pages
BIPAT GOPE Vs STATE OF BIHAR

Case number: Appeal (crl.) 153 of 1960

01 February 1962
Supreme Court
16 pages
THE HONORARY SECRETARY, SOUTH INDIA MILLOWNERS'ASSOCIATION Vs THE SECRETARY, COIMBATORE DISTRICT TEXTILEWORKERS' UNION[A

Case number: Appeal (civil) 419 of 1959

31 January 1962
Supreme Court
7 pages
HARIKISAN Vs THE STATE OF MAHARASTHTRA & OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (crl.) 189 of 1961

31 January 1962
Supreme Court
11 pages
THE COMMISSIONER OF INCOME-TAX BOMBAY Vs MANILAL DHANJI, BOMBAY

Case number: Appeal (civil) 323 of 1961

30 January 1962
Supreme Court
9 pages
GIRJA SHANKAR KASHI RAM Vs THE GUJARAT SPINNING & WEAVING CO. LTD.

Case number: Appeal (civil) 189 of 1961

30 January 1962
Supreme Court
5 pages
EMPLOYERS IN RELATION TO THE BHOWRA COLLIERY Vs THEIR WORKMEN

Case number: Appeal (civil) 96 of 1961

29 January 1962
Supreme Court
13 pages
THE COMMISSIONER OF INCOME TAX, DELHI ANDRAJASTHAN Vs M/S NATIONAL FINANCE LTD.

Case number: Appeal (civil) 559 of 1960

29 January 1962
Supreme Court
18 pages
PRATAP SINGH AND ANOTHER Vs GURBAKSH SINGH

Case number: Appeal (crl.) 128 of 1959

29 January 1962
Supreme Court
6 pages
UDAI BHAN Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 243 of 1959

29 January 1962
Supreme Court
6 pages
THE MANAGEMENT OF U.B. DUTT & CO. Vs WORKMEN OF U.B. DUTT & CO.

Case number: Appeal (civil) 50 of 1961