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16 March 1962
Supreme Court 6 pages MADAN GOPAL RUNGTA Vs SECRETARY TO THE GOVERNMENT OFORISSA
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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15 March 1962
Supreme Court 18 pages MOHAMMADBHAI KHUDABUX CHHIPAAND ANOTHER Vs THE STATE OF GUJARAT AND ANOTHER(And connected petitions)
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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15 March 1962
Supreme Court 6 pages PUKHRAJ Vs D. R. KOHLI
Case number: Appeal (civil) 511 of 1960 |
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15 March 1962
Supreme Court 11 pages MOHAN SINGH Vs STATE OF PUNJAB
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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14 March 1962
Supreme Court 7 pages M/S. ORISSA CEMENT LTD. Vs UNION OF INDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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14 March 1962
Supreme Court 4 pages BOKARO AND RAMGUR LTD. Vs THE STATE OF BIHAR AND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA |
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14 March 1962
Supreme Court 10 pages THE REGIONAL PROVIDENT FUNDCOMMISSIONER, BOMBAY Vs SHREE KRISHNA METAL MANUFACTURINGCO., BHANDARA
Case number: Appeal (civil) 361 of 1959 |
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14 March 1962
Supreme Court 7 pages THE SUGAULI SUGAR WORKS (PRIVATE) LTD. Vs THE ASSTT. REGISTRAR, CO-OPERATIVESOCIETIES
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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09 March 1962
Supreme Court 6 pages TATANAGAR FOUNDRY COMPANY Vs THEIR WORKMEN
Case number: Appeal (civil) 315 of 1961 |
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09 March 1962
Supreme Court 15 pages DHARAM SINGH AND OTHERS Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 2244 of 1959 |
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07 March 1962
Supreme Court 25 pages BHAU RAM Vs B. BAIJNATH SINGH
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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07 March 1962
Supreme Court 7 pages BACHHITTAR SINGH Vs THE STATE OF PUNJAB
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA |
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07 March 1962
Supreme Court 46 pages JOSEPH KURUVILLA VELLUKUNNEL Vs THE RESERVE BANK OF INDIA AND OTHERS(With connected petiti
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R. |
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06 March 1962
Supreme Court 9 pages STRAWBOARD MANUFACTURING CO. Vs GOBIND
Case number: Appeal (civil) 387 of 1961 |
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06 March 1962
Supreme Court 4 pages KEWAL KRISHAN Vs STATE OF PUNJAB
Case number: Appeal (crl.) 126 of 1959 |