Showing 40126 - 40140 of 41947 judgements
16 March 1962
Supreme Court
6 pages
MADAN GOPAL RUNGTA Vs SECRETARY TO THE GOVERNMENT OFORISSA

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 407 of 1961

15 March 1962
Supreme Court
18 pages
MOHAMMADBHAI KHUDABUX CHHIPAAND ANOTHER Vs THE STATE OF GUJARAT AND ANOTHER(And connected petitions)

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 226 of 1961

15 March 1962
Supreme Court
6 pages
PUKHRAJ Vs D. R. KOHLI

Case number: Appeal (civil) 511 of 1960

15 March 1962
Supreme Court
11 pages
MOHAN SINGH Vs STATE OF PUNJAB

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (crl.) 186 of 1960

14 March 1962
Supreme Court
7 pages
M/S. ORISSA CEMENT LTD. Vs UNION OF INDIA

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 17 of 1961

14 March 1962
Supreme Court
4 pages
BOKARO AND RAMGUR LTD. Vs THE STATE OF BIHAR AND ANOTHER

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 19 of 1961

14 March 1962
Supreme Court
10 pages
THE REGIONAL PROVIDENT FUNDCOMMISSIONER, BOMBAY Vs SHREE KRISHNA METAL MANUFACTURINGCO., BHANDARA

Case number: Appeal (civil) 361 of 1959

14 March 1962
Supreme Court
7 pages
THE SUGAULI SUGAR WORKS (PRIVATE) LTD. Vs THE ASSTT. REGISTRAR, CO-OPERATIVESOCIETIES

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 100 of 1962

09 March 1962
Supreme Court
6 pages
TATANAGAR FOUNDRY COMPANY Vs THEIR WORKMEN

Case number: Appeal (civil) 315 of 1961

09 March 1962
Supreme Court
15 pages
DHARAM SINGH AND OTHERS Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 2244 of 1959

07 March 1962
Supreme Court
25 pages
BHAU RAM Vs B. BAIJNATH SINGH

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 270 of 1955

07 March 1962
Supreme Court
7 pages
BACHHITTAR SINGH Vs THE STATE OF PUNJAB

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 155 of 1961

07 March 1962
Supreme Court
46 pages
JOSEPH KURUVILLA VELLUKUNNEL Vs THE RESERVE BANK OF INDIA AND OTHERS(With connected petiti

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 487 of 1961

06 March 1962
Supreme Court
9 pages
STRAWBOARD MANUFACTURING CO. Vs GOBIND

Case number: Appeal (civil) 387 of 1961

06 March 1962
Supreme Court
4 pages
KEWAL KRISHAN Vs STATE OF PUNJAB

Case number: Appeal (crl.) 126 of 1959