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17 December 1962
Supreme Court 7 pages OM PRAKASH GUPTA Vs RATTAN SINGH AND ANOTHER
Case number: Appeal (civil) 541 of 1962 |
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14 December 1962
Supreme Court 15 pages THE HINDUSTAN TIMES LTD.,NEW DELHI Vs THEIR WORKMENVICE VERSA
Case number: Appeal (civil) 489 of 1961 |
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14 December 1962
Supreme Court 9 pages NEHRU MOTOR TRANSPORT COOPERATIVE SOCIETY LTD., AND OTHERS Vs THE STATE OF RAJASTHAN AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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13 December 1962
Supreme Court 12 pages LAXMAN PURSHOTTAM PIMPUTKAR Vs STATE OF BOMBAY AND OTHERS
Case number: Appeal (civil) 206 of 1960 |
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12 December 1962
Supreme Court 8 pages KURAPATI VENKATA MALLAYYAAND ANOTHER Vs THONDEPU RAMASWAMI AND CO. AND ANOTHER
Case number: Appeal (civil) 339 of 1960 |
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12 December 1962
Supreme Court 7 pages JAY ENGINEERING WORKS LTD AND OTHERS Vs THE UNION OF INDIA AND OTHERS
Case number: Writ Petition (Civil) 64 of 1962 |
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12 December 1962
Supreme Court 22 pages THE COMMISSIONER OF INCOME-TAXBOMBAY Vs E.D.SHEPPARD
Case number: Appeal (civil) 527 of 1961 |
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12 December 1962
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX Vs SARDAR LAKHMIR SINGH
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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12 December 1962
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX,MADRAS Vs JANABHA MUHAMMAD HUSSAINNACHIAR AMMAL
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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12 December 1962
Supreme Court 4 pages P. V. GODBOLE Vs JAGANNATH FAKIRCHAND
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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12 December 1962
Supreme Court 58 pages S. C. PRASHAR, INCOME-TAX OFFICER,MARKET WARD, BOMBAY AND Vs VASANTSEN DWARKADAS AND OTHERS
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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12 December 1962
Supreme Court 7 pages MICHAEL GOLODETZ AND OTHERS Vs SERAJUDDIN & COMPANY
Case number: Appeal (civil) 493 of 1960 |
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12 December 1962
Supreme Court 11 pages T. P. DAVER Vs LODGE VICTORIA NO. 363, S. C. BELGAUM
Case number: Appeal (civil) 414 of 1960 |
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11 December 1962
Supreme Court 15 pages MANAGEMENT OF WENGER & CO. Vs THEIR WORKMEN(And Vice Versa)
Case number: Appeal (civil) 609 of 1962 |
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11 December 1962
Supreme Court 14 pages NATIONAL INSURANCE CO. LTD,, CALCUTTA Vs LIFE INSURANCE CORPORATION OF INDIA
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |