Showing 39841 - 39855 of 41947 judgements
17 December 1962
Supreme Court
7 pages
OM PRAKASH GUPTA Vs RATTAN SINGH AND ANOTHER

Case number: Appeal (civil) 541 of 1962

14 December 1962
Supreme Court
15 pages
THE HINDUSTAN TIMES LTD.,NEW DELHI Vs THEIR WORKMENVICE VERSA

Case number: Appeal (civil) 489 of 1961

14 December 1962
Supreme Court
9 pages
NEHRU MOTOR TRANSPORT COOPERATIVE SOCIETY LTD., AND OTHERS Vs THE STATE OF RAJASTHAN AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Writ Petition (Civil) 142 of 1962

13 December 1962
Supreme Court
12 pages
LAXMAN PURSHOTTAM PIMPUTKAR Vs STATE OF BOMBAY AND OTHERS

Case number: Appeal (civil) 206 of 1960

12 December 1962
Supreme Court
8 pages
KURAPATI VENKATA MALLAYYAAND ANOTHER Vs THONDEPU RAMASWAMI AND CO. AND ANOTHER

Case number: Appeal (civil) 339 of 1960

12 December 1962
Supreme Court
7 pages
JAY ENGINEERING WORKS LTD AND OTHERS Vs THE UNION OF INDIA AND OTHERS

Case number: Writ Petition (Civil) 64 of 1962

12 December 1962
Supreme Court
22 pages
THE COMMISSIONER OF INCOME-TAXBOMBAY Vs E.D.SHEPPARD

Case number: Appeal (civil) 527 of 1961

12 December 1962
Supreme Court
9 pages
COMMISSIONER OF INCOME-TAX Vs SARDAR LAKHMIR SINGH

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 214-215 of 1958

12 December 1962
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX,MADRAS Vs JANABHA MUHAMMAD HUSSAINNACHIAR AMMAL

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 509 of 1958

12 December 1962
Supreme Court
4 pages
P. V. GODBOLE Vs JAGANNATH FAKIRCHAND

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 585 of 1960

12 December 1962
Supreme Court
58 pages
S. C. PRASHAR, INCOME-TAX OFFICER,MARKET WARD, BOMBAY AND Vs VASANTSEN DWARKADAS AND OTHERS

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 705 of 1957

12 December 1962
Supreme Court
7 pages
MICHAEL GOLODETZ AND OTHERS Vs SERAJUDDIN & COMPANY

Case number: Appeal (civil) 493 of 1960

12 December 1962
Supreme Court
11 pages
T. P. DAVER Vs LODGE VICTORIA NO. 363, S. C. BELGAUM

Case number: Appeal (civil) 414 of 1960

11 December 1962
Supreme Court
15 pages
MANAGEMENT OF WENGER & CO. Vs THEIR WORKMEN(And Vice Versa)

Case number: Appeal (civil) 609 of 1962

11 December 1962
Supreme Court
14 pages
NATIONAL INSURANCE CO. LTD,, CALCUTTA Vs LIFE INSURANCE CORPORATION OF INDIA

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 551 of 1960