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22 November 1962
Supreme Court 8 pages V. S. MENON Vs UNION OF INDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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21 November 1962
Supreme Court 19 pages MUNICIPAL BOARD, PUSHKAR Vs STATE TRANSPORT AUTHORITY,RAJASTHAN AND ORS.
Case number: Appeal (civil) 332 of 1962 |
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21 November 1962
Supreme Court 7 pages M/S. WILLIAM JACKS & CO. LTD. Vs THE STATE OF BIHAR
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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21 November 1962
Supreme Court 9 pages BANWARI LAL JHUNJHUNWALAAND OTHERS Vs UNION OF INDIA AND ANOTHER(And connected appeals)
Case number: Appeal (crl.) 113 of 1961 |
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20 November 1962
Supreme Court 7 pages BIRICHH BHUIAN AND OTHERS Vs STATE OF BIHAR
Case number: Appeal (crl.) 224 of 1960 |
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20 November 1962
Supreme Court 16 pages H. H. SUDHUNDRA THIRTHA SWAMIAR. Vs COMMISSIONER FOR HINDU RELIGIOUS& CHARITABLE ENDOWMENTS,MY
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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19 November 1962
Supreme Court 12 pages RAJA MUVVA GOPALAKRISHNAYACHENDRA AND OTHERS Vs RAJA V. V. SARVAGNA KRISHNA YACHENDRA AND OTHERS (And
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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19 November 1962
Supreme Court 20 pages A. L. V. R. S. T. VEERAPPA CHETTIAR Vs S. MICHAEL ETC.
Bench: SUBBARAO,K. |
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19 November 1962
Supreme Court 6 pages M/S. KHAN SAHEB M. HASSANJI & SONS Vs STATE OF MADHYA PRADESH
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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16 November 1962
Supreme Court 7 pages BISWAMBHAR SINGH AND ORS. Vs STATE OF ORISSA
Case number: Appeal (civil) 112-113 of 1960 |
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16 November 1962
Supreme Court 12 pages BURMAH SHELL OIL STORAGE &DISTRIBUTING CO. INDIA LTD. Vs THE BELGAUM BOROUGH MUNICIPALITY
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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16 November 1962
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, BOMBAY Vs ROBERT J. SAS
Case number: Appeal (civil) 138 of 1962 |
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16 November 1962
Supreme Court 24 pages STATE OF PUNJAB Vs JOGINDER SINGH
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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15 November 1962
Supreme Court 4 pages INCOME-TAX OFFICER & ANOTHER, BOMBAY Vs THE SIMPLEX MILLS LTD., BOMBAY
Case number: Appeal (civil) 165 of 1962 |
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15 November 1962
Supreme Court 21 pages THE MYSORE STATE ELECTRICITY BOARD Vs BANGALORE WOOLLEN, COTTON AND SILK MILLS LTD. & ORS.
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |