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22 January 1963
Supreme Court 10 pages K. S. RAMAMURTHI REDDIAR Vs THE CHIEF COMMISSIONER,PONDICHERRY & ANR.
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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22 January 1963
Supreme Court 10 pages CHANDRA DEO SINGH Vs PROKASH CHANDRA BOSE & ANR.
Case number: Appeal (crl.) 155 of 1960 |
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21 January 1963
Supreme Court 45 pages TILKAYAT SHRI GOVINDLALJI MAHARAJ Vs THE STATE OF RAJASTHAN AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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18 January 1963
Supreme Court 5 pages KRISHANLAL ISHWARLAL DESAI Vs BAI VIJKOR AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C. |
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17 January 1963
Supreme Court 10 pages NEW CENTRAL JUTE MILLS CO. LTD.AND ORS. Vs THE STATE OF WEST BENGAL AND ORS.
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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15 January 1963
Supreme Court 12 pages FATEH CHAND Vs BALKISHAN DAS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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15 January 1963
Supreme Court 12 pages ITTAVIRA MATHAI Vs VARKEY VARKEY AND ANOTHER
Case number: Appeal (civil) 372 of 1960 |
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21 December 1962
Supreme Court 5 pages BHOPAL SUGAR INDUSTRIES LTD.,MADHYA PRADESH Vs D. P. DUBE, SALES TAX OFFICER, BHOPAL REGION, BHOPAL
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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21 December 1962
Supreme Court 5 pages BHOPAL SUGAR INDUSTRIES LTD.MADHYA PRADESH, AND ANOTHER Vs D.B. DUBE, SALES TAX OFFICER, BHOPAL REGION, BHOPAL AN
Bench: SHAH,J.C. |
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21 December 1962
Supreme Court 4 pages SHRI DURGA PRASAD & ANOTHER Vs THE BANARAS BANK LIMITED
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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21 December 1962
Supreme Court 59 pages STATE OF WEST BENGAL Vs UNION OF INDIA
Case number: Original Suit 1 of 1961 |
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20 December 1962
Supreme Court 6 pages LAKSHMI NARAIN Vs FIRST ADDITIONAL DISTRICT JUDGE,ALLAHABAD
Case number: Appeal (civil) 784 of 1962 |
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18 December 1962
Supreme Court 19 pages KHARAK SINGH Vs THE STATE OF U. P. & OTHERS
Case number: Writ Petition (Civil) 356 of 1961 |
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17 December 1962
Supreme Court 10 pages BANARSI DAS Vs SETH KANSHI RAM & OTHERS(and Connected Appeals)
Case number: Appeal (civil) 94 of 1960 |
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17 December 1962
Supreme Court 27 pages LADLI PRASAD JAISWAL Vs KARNAL DISTILLERY CO., LTD., & ORS.
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |