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08 February 1963
Supreme Court 5 pages SEKENDAR SHEIKH AND ANOTHER Vs STATE OF WEST BENGAL
Bench: B.P. SINHA, CJ,P.B. GAJENDRAGADKAR,K.N. WANCHOO,M. HIDAYATULLAH,J.C. SHAH |
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07 February 1963
Supreme Court 6 pages BANK OF BIHAR LTD. Vs MAHABIR LAL & ORS.
Case number: Appeal (civil) 340 of 1960 |
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07 February 1963
Supreme Court 8 pages ABDUL AZIZ AMINUDIN Vs STATE OF MAHARASHTRA
Bench: DAYAL,RAGHUBAR |
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06 February 1963
Supreme Court 13 pages K. M. SHANMUGAM Vs THE S. R. V. S. (P) LTD. & ORS.
Case number: Appeal (civil) 697 of 1962 |
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30 January 1963
Supreme Court 9 pages STATE OF MADHYA PRADESH & ORS. Vs SETH BALKISHAN NATHANI & ORS.
Case number: Appeal (civil) 370 of 1960 |
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29 January 1963
Supreme Court 11 pages RAM BILAS SINGH & ORS. Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 73 of 1961 |
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25 January 1963
Supreme Court 6 pages KISHAN CHANDER Vs STATE OF MADHYA PRADESH
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |
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25 January 1963
Supreme Court 9 pages FIRM AND ILLURI SUBBAYYA CHETTY AND SONS Vs THE STATE OF ANDHRA PRADESH
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C. |
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24 January 1963
Supreme Court 7 pages STATE OF RAJASTHAN AND ANR. Vs SRIPAL JAIN
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C. |
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24 January 1963
Supreme Court 15 pages SHANKARLAL AGGARWAL AND ORS. Vs SHANKARLAL PODDAR AND ORS.
Case number: Appeal (civil) 214 of 1960 |
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23 January 1963
Supreme Court 5 pages M/S. BENGAL BHATDEE COAL CO. Vs SHRI RAM PRABESH SINGH & ORS.
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C. |
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23 January 1963
Supreme Court 8 pages IN THE MATTER OF P. AN ADVOCATE Vs
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C. |
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23 January 1963
Supreme Court 6 pages MOTI SINGH AND ANOTHER Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 146 of 1962 |
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23 January 1963
Supreme Court 7 pages KRISHNA GOVIND PATIL Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 201 of 1962 |
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22 January 1963
Supreme Court 4 pages M. RAMAPPA Vs GOVERNMENT OF ANDHRA PRADESHAND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C. |