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11 December 1962
Supreme Court 13 pages P. H. DIVECHA AND ANOTHER Vs COMMISSIONER OF INCOME-TAX,BOMBAY I
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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11 December 1962
Supreme Court 19 pages THE TRUSTEES OF THE PORT OFMADRAS BY ITS CHAIRMAN Vs K. P. V. SHEIK MOHAMED ROWTHER& CO. AND OTHERS
Case number: Appeal (civil) 187-191 of 1962 |
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11 December 1962
Supreme Court 16 pages DR. A. LAKSHMANASWAMI MUDALIARAND OTHERS Vs LIFE INSURANCE CORPORATION
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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10 December 1962
Supreme Court 6 pages RAM LOCHAN AHIR Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 134 of 1961 |
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10 December 1962
Supreme Court 5 pages RAI SAHIB RAMDAYAL GHASIRAMOIL MILLS Vs THE LABOUR APPELLATE TRIBUNALAND ANOTHER
Case number: Appeal (civil) 593 of 1960 |
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10 December 1962
Supreme Court 7 pages PEAREY LAL Vs RAMESHWAR DAS
Case number: Appeal (civil) 338 of 1960 |
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07 December 1962
Supreme Court 4 pages PHOOL CHAND SHARMA AND OTHERS Vs CHANDRA SHANKER PATHAKAND OTHERS
Case number: Appeal (civil) 310 of 1960 |
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07 December 1962
Supreme Court 10 pages PATNA IMPROVEMENT TRUST Vs SMT. LAKSHMI DEVI & OTHERS
Case number: Appeal (civil) 683 of 1962 |
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07 December 1962
Supreme Court 10 pages CORPORATION OF THE CITY OF NAGPUR Vs THE NAGPUR HANDLOOM CLOTH MARKETCO. LTD.
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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06 December 1962
Supreme Court 22 pages SETH BANARSI DAS Vs THE CANE COMMISSIONER & ANOTHER
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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06 December 1962
Supreme Court 9 pages RAMJI MISSIR AND ANOTHER Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 144 of 1962 |
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06 December 1962
Supreme Court 6 pages THE INDIAN OXYGEN LIMITED Vs WORKMEN AND OTHERS
Bench: B.P. SINHA, CJ,P.B. GAJENDRAGADKAR,K.N. WANCHOO,K.C. DAS GUPTA,J.C. SHAH |
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05 December 1962
Supreme Court 8 pages M. NARAYANAN NAMBIAR Vs STATE OF KERALA
Case number: Appeal (crl.) 155 of 1961 |
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05 December 1962
Supreme Court 20 pages AKADASI PADHAN Vs STATE OF ORISSA
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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04 December 1962
Supreme Court 13 pages PURSHOTTAMDAS THAKURDAS Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |