Showing 39856 - 39870 of 41947 judgements
11 December 1962
Supreme Court
13 pages
P. H. DIVECHA AND ANOTHER Vs COMMISSIONER OF INCOME-TAX,BOMBAY I

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 332 of 1961

11 December 1962
Supreme Court
19 pages
THE TRUSTEES OF THE PORT OFMADRAS BY ITS CHAIRMAN Vs K. P. V. SHEIK MOHAMED ROWTHER& CO. AND OTHERS

Case number: Appeal (civil) 187-191 of 1962

11 December 1962
Supreme Court
16 pages
DR. A. LAKSHMANASWAMI MUDALIARAND OTHERS Vs LIFE INSURANCE CORPORATION

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 400 of 1961

10 December 1962
Supreme Court
6 pages
RAM LOCHAN AHIR Vs STATE OF WEST BENGAL

Case number: Appeal (crl.) 134 of 1961

10 December 1962
Supreme Court
5 pages
RAI SAHIB RAMDAYAL GHASIRAMOIL MILLS Vs THE LABOUR APPELLATE TRIBUNALAND ANOTHER

Case number: Appeal (civil) 593 of 1960

10 December 1962
Supreme Court
7 pages
PEAREY LAL Vs RAMESHWAR DAS

Case number: Appeal (civil) 338 of 1960

07 December 1962
Supreme Court
4 pages
PHOOL CHAND SHARMA AND OTHERS Vs CHANDRA SHANKER PATHAKAND OTHERS

Case number: Appeal (civil) 310 of 1960

07 December 1962
Supreme Court
10 pages
PATNA IMPROVEMENT TRUST Vs SMT. LAKSHMI DEVI & OTHERS

Case number: Appeal (civil) 683 of 1962

07 December 1962
Supreme Court
10 pages
CORPORATION OF THE CITY OF NAGPUR Vs THE NAGPUR HANDLOOM CLOTH MARKETCO. LTD.

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 288 of 1960

06 December 1962
Supreme Court
22 pages
SETH BANARSI DAS Vs THE CANE COMMISSIONER & ANOTHER

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 226 of 1960

06 December 1962
Supreme Court
9 pages
RAMJI MISSIR AND ANOTHER Vs THE STATE OF BIHAR

Case number: Appeal (crl.) 144 of 1962

06 December 1962
Supreme Court
6 pages
THE INDIAN OXYGEN LIMITED Vs WORKMEN AND OTHERS

Bench: B.P. SINHA, CJ,P.B. GAJENDRAGADKAR,K.N. WANCHOO,K.C. DAS GUPTA,J.C. SHAH
Case number: Appeal (civil) 528 of 1962

05 December 1962
Supreme Court
8 pages
M. NARAYANAN NAMBIAR Vs STATE OF KERALA

Case number: Appeal (crl.) 155 of 1961

05 December 1962
Supreme Court
20 pages
AKADASI PADHAN Vs STATE OF ORISSA

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Writ Petition (Civil) 73 of 1962

04 December 1962
Supreme Court
13 pages
PURSHOTTAMDAS THAKURDAS Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 597 of 1961