Showing 39796 - 39810 of 41947 judgements
14 February 1963
Supreme Court
10 pages
MUNICIPAL COUNCIL PALAI Vs T.J. JOSEPH AND OTHERS

Case number: Appeal (civil) 79 of 1961

13 February 1963
Supreme Court
8 pages
JAGIR KAUR & ANOTHER Vs JASWANT SINGH

Case number: Appeal (crl.) 143 of 1961

13 February 1963
Supreme Court
7 pages
SHYAMLAL Vs STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 9 of 1962

13 February 1963
Supreme Court
7 pages
THE COLLECTOR OF SOUTH SATARA & ANR. Vs LAXMAN MAHADEV DESHPANDE & ORS.

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 289 of 1961

12 February 1963
Supreme Court
8 pages
K.VENKATARAMIAH Vs A. SEETHARAMA REDDY & ORS.

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 767 of 1962

12 February 1963
Supreme Court
9 pages
ARJAN SINGH AND ORS. Vs NARAIN SINGH & ORS.

Bench: P.B. GAJENDRAGADKAR,K.N. WANCHOO,M. HIDAYATULLAH,K.C. DAS GUPTA,J.C. SHAH
Case number: Appeal (civil) 223-224 of 1961

12 February 1963
Supreme Court
11 pages
STATE OF ASSAM & ANOTHER Vs BIMAL KUMAR PANDIT

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 832 of 1962

11 February 1963
Supreme Court
7 pages
FIRM GIRDHAR MAL KAPUR CHAND Vs FIRM DEV RAJ MADAN GOPAL

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 240 of 1961

11 February 1963
Supreme Court
9 pages
PANNALAL Vs STATE OF BOMBAY AND ORS.

Case number: Appeal (civil) 207 of 1961

11 February 1963
Supreme Court
6 pages
STATE OF PUNJAB Vs MST. QAISAR JEHAN BEGUM AND ANR.

Case number: Appeal (civil) 592 of 1961

11 February 1963
Supreme Court
27 pages
PANDIT UKHA KOLHE Vs THE STATE OF MAHARASHTRA

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (crl.) 131 of 1962

11 February 1963
Supreme Court
4 pages
JANAPAREDDY LATCHAN NAIDU Vs JANAPAREDDY SANYASAMMA

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 194 of 1961

11 February 1963
Supreme Court
15 pages
RAI RAMKRISHNA & OTHERS Vs THE STATE OF BIHAR

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,HIDAYATULLAH, M.,SHAH, J.C.
Case number: Appeal (civil) 16 of 1963

08 February 1963
Supreme Court
8 pages
SHANKAR NARAYAN RANADE Vs UNION OF INDIA

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Appeal (civil) 212 of 1961

08 February 1963
Supreme Court
15 pages
M/s. BHIKUSE YAMASA KSHATRIYA (P) LTD.,& ANR. Vs UNION OF INDIA, AND ANOTHER

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.
Case number: Writ Petition (Civil) 145 of 1962