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14 February 1963
Supreme Court 10 pages MUNICIPAL COUNCIL PALAI Vs T.J. JOSEPH AND OTHERS
Case number: Appeal (civil) 79 of 1961 |
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13 February 1963
Supreme Court 8 pages JAGIR KAUR & ANOTHER Vs JASWANT SINGH
Case number: Appeal (crl.) 143 of 1961 |
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13 February 1963
Supreme Court 7 pages SHYAMLAL Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 9 of 1962 |
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13 February 1963
Supreme Court 7 pages THE COLLECTOR OF SOUTH SATARA & ANR. Vs LAXMAN MAHADEV DESHPANDE & ORS.
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |
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12 February 1963
Supreme Court 8 pages K.VENKATARAMIAH Vs A. SEETHARAMA REDDY & ORS.
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |
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12 February 1963
Supreme Court 9 pages ARJAN SINGH AND ORS. Vs NARAIN SINGH & ORS.
Bench: P.B. GAJENDRAGADKAR,K.N. WANCHOO,M. HIDAYATULLAH,K.C. DAS GUPTA,J.C. SHAH |
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12 February 1963
Supreme Court 11 pages STATE OF ASSAM & ANOTHER Vs BIMAL KUMAR PANDIT
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |
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11 February 1963
Supreme Court 7 pages FIRM GIRDHAR MAL KAPUR CHAND Vs FIRM DEV RAJ MADAN GOPAL
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |
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11 February 1963
Supreme Court 9 pages PANNALAL Vs STATE OF BOMBAY AND ORS.
Case number: Appeal (civil) 207 of 1961 |
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11 February 1963
Supreme Court 6 pages STATE OF PUNJAB Vs MST. QAISAR JEHAN BEGUM AND ANR.
Case number: Appeal (civil) 592 of 1961 |
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11 February 1963
Supreme Court 27 pages PANDIT UKHA KOLHE Vs THE STATE OF MAHARASHTRA
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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11 February 1963
Supreme Court 4 pages JANAPAREDDY LATCHAN NAIDU Vs JANAPAREDDY SANYASAMMA
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |
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11 February 1963
Supreme Court 15 pages RAI RAMKRISHNA & OTHERS Vs THE STATE OF BIHAR
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,HIDAYATULLAH, M.,SHAH, J.C. |
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08 February 1963
Supreme Court 8 pages SHANKAR NARAYAN RANADE Vs UNION OF INDIA
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |
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08 February 1963
Supreme Court 15 pages M/s. BHIKUSE YAMASA KSHATRIYA (P) LTD.,& ANR. Vs UNION OF INDIA, AND ANOTHER
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |