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04 December 1962
Supreme Court 10 pages R. S. PANDIT Vs STATE OF BIHAR
Case number: Appeal (crl.) 46 of 1961 |
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30 November 1962
Supreme Court 14 pages PFIZER (P) LTD. BOMBAY Vs THE WORKMEN
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
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30 November 1962
Supreme Court 7 pages VENKATA REDDI AND OTHERS Vs POTHI REDDI
Case number: Appeal (civil) 199 of 1960 |
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30 November 1962
Supreme Court 5 pages A. V. THOMAS & CO. LTD. Vs DEPUTY COMMISSIONER OFAGRICULTURAL INCOME TAX
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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29 November 1962
Supreme Court 5 pages CITY OF NAGPUR CORPORATION Vs JOHN SERVAGE PHILLIP & ANR.
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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29 November 1962
Supreme Court 9 pages DR. VIMLA Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 213 of 1960 |
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28 November 1962
Supreme Court 9 pages NIBARAN CHANDRA BAG ETC. Vs MAHENDRA NATH GHUGHU
Case number: Appeal (civil) 105 of 1960 |
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27 November 1962
Supreme Court 15 pages MAHARAJA SHREE UMAID MILLS LTD. Vs UNION OF INDIA
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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27 November 1962
Supreme Court 6 pages FATEH MOHD, SON OF NATHU Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 121 of 1961 |
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27 November 1962
Supreme Court 10 pages STATE OF WEST BENGAL Vs HEMANT KUMAR BHATTACHARJEE AND OTHERS
Case number: Appeal (crl.) 207 of 1959 |
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26 November 1962
Supreme Court 31 pages M/S NEW INDIA SUGAR MILLS LTD. Vs COMMISSIONER OF SALES TAX, BIHAR
Case number: Appeal (civil) 237 of 1961 |
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23 November 1962
Supreme Court 7 pages GOUR CHANDRA ROUT & ANOTHER Vs THE PUBLIC PROSECUTOR, CUTTACK
Case number: Appeal (crl.) 61 of 1962 |
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23 November 1962
Supreme Court 0 pages STATE OF ASSAM & ORS. Vs PADMA RAM BORAH
Bench: S.K. DAS,J.L. KAPUR,A.K. SARKAR,M. HIDAYATULLAH,R. DAYAL |
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22 November 1962
Supreme Court 8 pages FIRM A. T. B. MEHTABMAJID AND CO. Vs STATE OF MADRAS AND ANOTHER
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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22 November 1962
Supreme Court 11 pages RAMKISHORE LAL Vs KAMAL NARAIN
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |