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07 March 1963
Supreme Court 12 pages A. S. KRISHNAPPA CHETTIAR & ORS. Vs NACHIAPPA CHETTIAR & ORS.
Bench: MUDHOLKAR,J.R. |
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05 March 1963
Supreme Court 7 pages ORIENTAL BANK OF COMMERCE LTD. Vs SHRI HARCHARAN DAS LOOMBA
Case number: Appeal (civil) 300 of 1961 |
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04 March 1963
Supreme Court 12 pages LONDON RUBBER CO. LTD. Vs DUREX PRODUCTS
Case number: Appeal (civil) 26 of 1961 |
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04 March 1963
Supreme Court 5 pages HARI NARAIN Vs BADRI DAS
Case number: Appeal (civil) 14 of 1963 |
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04 March 1963
Supreme Court 4 pages STATE OF UTTAR PRADESH Vs JOGENDRA SINGH
Case number: Appeal (civil) 301 of 1961 |
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04 March 1963
Supreme Court 5 pages NATIONAL INSURANCE CO. LTD. Vs LIFE INSURANCE CORPORATION OF INDIA
Case number: Appeal (civil) 134 of 1961 |
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04 March 1963
Supreme Court 6 pages LAKKIREDDI CHINNA VENKATA REDDI Vs LAKKIREDDI LAKSHMAMA
Case number: Appeal (civil) 251 of 1961 |
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04 March 1963
Supreme Court 4 pages AHMAD HAFIZ KHAN Vs MOHAMMAD HASAN KHAN
Bench: HIDAYATULLAH,M. |
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22 February 1963
Supreme Court 5 pages MEENGLAS TEA ESTATE Vs ITS WORKMEN
Case number: Appeal (civil) 359 of 1962 |
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21 February 1963
Supreme Court 8 pages SMT. KAMALA DEVI Vs SETH TAKHATMAL AND ANOTHER
Case number: Appeal (civil) 72 of 1961 |
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20 February 1963
Supreme Court 5 pages JANG SINGH Vs BRIJLAL AND ORS.
Case number: Appeal (civil) 687 of 1962 |
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18 February 1963
Supreme Court 6 pages RANENDRA CHANDRA BANERJEE Vs UNION OF INDIA
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |
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15 February 1963
Supreme Court 6 pages THE TATA OIL MILLS CO., LTD. Vs WORKMEN & ANR.
Case number: Appeal (civil) 322 of 1962 |
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15 February 1963
Supreme Court 7 pages STATE OF PUNJAB & ANOTHER Vs BRITISH INDIA CORPORATION LTD.
Case number: Appeal (civil) 639 of 1961 |
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15 February 1963
Supreme Court 7 pages P. H. KALYANI Vs M/S. AIR FRANCE CALCUTTA
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C. |