Showing 39541 - 39555 of 41947 judgements
30 January 1964
Supreme Court
88 pages
STATE OF GUJARAT Vs VORA FIDDALI BADRUDDIN MITHIBARWALA

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C. & DAYAL, RAGHUBAR,AYYANGAR, N.R. & MUDHOLKAR, J.R.
Case number: Appeal (civil) 182 of 1963

29 January 1964
Supreme Court
11 pages
GODAVARI SHAMRAO PARULEKAR Vs STATE OF MAHARASHTRA AND OTHERS

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 109 of 1963

29 January 1964
Supreme Court
7 pages
K. C. THOMAS, FIRST INCOME-TAX OFFICER, BOMBAY Vs VASANT HIRALAL SHAH & ORS.

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 688 of 1962

29 January 1964
Supreme Court
18 pages
INCOME-TAX OFFICER, AWARD, SITAPUR Vs MURLITDHAR BHAGWANDAS, LAKHIMPUR KHERI

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 130 of 1962

29 January 1964
Supreme Court
29 pages
R. CHITRALEKHA & ANR. Vs STATE OF MYSORE & ORS.

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 1056 of 1963

27 January 1964
Supreme Court
6 pages
VALLABHDAS LILADHAR AND ORS. Vs ASSISTANT COLLECTOR OF CUSTOMS

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,DAS, S.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (crl.) 48 of 1960

27 January 1964
Supreme Court
25 pages
C. S. ROWJEE AND OTHERS Vs ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.

27 January 1964
Supreme Court
7 pages
BALMUKAND Vs KAMLA WATI & ORS.

Case number: Appeal (civil) 7 of 1962

27 January 1964
Supreme Court
0 pages
Union of India Vs Indra Deo Kumar and Others

Bench: B.P. SINHA (CJ),K. SUBBARAO,R. DAYAL,N.R. AYYANGAR,J.R. MUDHOLKAR
Case number: Appeal (civil) 579 of 1963

24 January 1964
Supreme Court
6 pages
FADDI Vs THE STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 210 of 1963

23 January 1964
Supreme Court
8 pages
RANI RATNA PROVA DEVI RANI SAHEBA OF DHENKENAL Vs STATE OF ORISSA AND ANOTHER

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,DAS, S.K.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 79 of 1963

23 January 1964
Supreme Court
6 pages
K. KANKARATHNAMMA AND OTHERS Vs STATE OF ANDHRA PRADESH AND OTHERS

Case number: Appeal (civil) 325 of 1962

21 January 1964
Supreme Court
11 pages
G. S. RAMASWAMY & ORS. Vs INSPECTOR-GENERAL OF POLICE, MYSORE

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 972 of 1963

21 January 1964
Supreme Court
4 pages
SOM CHAND SANGHVI Vs BIBHUTI BHUSAN CHAKRAVARTY

Case number: Appeal (crl.) 90 of 1961

20 January 1964
Supreme Court
10 pages
STATE OF MADHYA PRADESH Vs BHAILAL BHAI & ORS.

Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 362 of 1962