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30 January 1964
Supreme Court 88 pages STATE OF GUJARAT Vs VORA FIDDALI BADRUDDIN MITHIBARWALA
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C. & DAYAL, RAGHUBAR,AYYANGAR, N.R. & MUDHOLKAR, J.R. |
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29 January 1964
Supreme Court 11 pages GODAVARI SHAMRAO PARULEKAR Vs STATE OF MAHARASHTRA AND OTHERS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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29 January 1964
Supreme Court 7 pages K. C. THOMAS, FIRST INCOME-TAX OFFICER, BOMBAY Vs VASANT HIRALAL SHAH & ORS.
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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29 January 1964
Supreme Court 18 pages INCOME-TAX OFFICER, AWARD, SITAPUR Vs MURLITDHAR BHAGWANDAS, LAKHIMPUR KHERI
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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29 January 1964
Supreme Court 29 pages R. CHITRALEKHA & ANR. Vs STATE OF MYSORE & ORS.
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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27 January 1964
Supreme Court 6 pages VALLABHDAS LILADHAR AND ORS. Vs ASSISTANT COLLECTOR OF CUSTOMS
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,DAS, S.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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27 January 1964
Supreme Court 25 pages C. S. ROWJEE AND OTHERS Vs ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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27 January 1964
Supreme Court 7 pages BALMUKAND Vs KAMLA WATI & ORS.
Case number: Appeal (civil) 7 of 1962 |
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27 January 1964
Supreme Court 0 pages Union of India Vs Indra Deo Kumar and Others
Bench: B.P. SINHA (CJ),K. SUBBARAO,R. DAYAL,N.R. AYYANGAR,J.R. MUDHOLKAR |
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24 January 1964
Supreme Court 6 pages FADDI Vs THE STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 210 of 1963 |
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23 January 1964
Supreme Court 8 pages RANI RATNA PROVA DEVI RANI SAHEBA OF DHENKENAL Vs STATE OF ORISSA AND ANOTHER
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,DAS, S.K.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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23 January 1964
Supreme Court 6 pages K. KANKARATHNAMMA AND OTHERS Vs STATE OF ANDHRA PRADESH AND OTHERS
Case number: Appeal (civil) 325 of 1962 |
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21 January 1964
Supreme Court 11 pages G. S. RAMASWAMY & ORS. Vs INSPECTOR-GENERAL OF POLICE, MYSORE
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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21 January 1964
Supreme Court 4 pages SOM CHAND SANGHVI Vs BIBHUTI BHUSAN CHAKRAVARTY
Case number: Appeal (crl.) 90 of 1961 |
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20 January 1964
Supreme Court 10 pages STATE OF MADHYA PRADESH Vs BHAILAL BHAI & ORS.
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |