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20 January 1964
Supreme Court 8 pages PENTAPATI CHINNA VENKANNA & ORS. Vs PENTAPATI BENGARARAJU & ORS.
Case number: Appeal (civil) 690 of 1962 |
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17 January 1964
Supreme Court 10 pages RAM SEWAK YADAV Vs HUSSAIN KAMIL KIDWAI & ORS.
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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14 January 1964
Supreme Court 6 pages IN v. LILY ISABEL THOMAS Vs
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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13 January 1964
Supreme Court 11 pages CH. SUBBARAO Vs MEMBER, ELECTION TRIBUNAL, HYDERABAD
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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13 January 1964
Supreme Court 15 pages SURAJ RATAN THIRANI & ORS. Vs THE AZAMABAD TEA CO. & ORS.
Case number: Appeal (civil) 330 of 1960 |
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09 January 1964
Supreme Court 8 pages V.N.VASUDEVA Vs SETH KIRORIMAL LUHARIWALA
Case number: Appeal (civil) 1041 of 1963 |
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07 January 1964
Supreme Court 7 pages AFRAHIM SHEIKH AND OTHERS Vs STATE OF WEST BENGAL
Bench: HIDAYATULLAH,M. |
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20 December 1963
Supreme Court 28 pages VIDYACHARAN SHUKLA Vs KHUBCHAND BAGHEL AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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20 December 1963
Supreme Court 25 pages SAIT NAGJEE PURUSHOTHAM AND CO. Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 275 of 1963 |
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20 December 1963
Supreme Court 26 pages JABAR SINGH Vs GENDA LAL
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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19 December 1963
Supreme Court 13 pages STATE OF BHOPAL AND ORS. Vs CHAMPALAL AND ORS.
Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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19 December 1963
Supreme Court 9 pages BOMBAY UNION OF JOURNALISTS & ORS. Vs THE STATE OF BOMBAY & ANR,
Case number: Appeal (civil) 497 of 1963 |
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19 December 1963
Supreme Court 5 pages PODAR PLASTICS(P) LTD Vs ITS WORKMEN
Case number: Appeal (civil) 496 of 1963 |
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19 December 1963
Supreme Court 5 pages STATE BANK OF INDIA Vs M. SELVARAJ DANIEL
Case number: Review Petition (Civil) 33 of 1963 |
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18 December 1963
Supreme Court 11 pages KANAKARATHANAMMAL Vs V. S. LOGANATHA MUDALIAR AND ANOTHER
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |